Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] State of West Bengal - Subsection Section 38(c) in Police Regulations, Calcutta, 1968 (c)He shall give the order "cease fire" as soon as the mob shows the slightest inclination to retire or disperse. All officers shall carry and use whistles for this purpose.
