Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Gujarat - Subsection Section 14(1) in Veer Narmad South Gujarat University Act, 1965 (1)The Controller of Examinations shall be a wholetime salaried officer. He shall be appointed by the Syndicate in accordance with the Statutes to be made in this behalf.
