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[Cites 0, Cited by 0] [Section 7(7)] [Section 7] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 7(7)(b) in Jammu and Kashmir State Electricity Regulatory Commission (Licensing) Regulations, 2013

(b)at least one full-time finance/ accounts professional with a minimum of twenty years experience to lead the finance and accounting wing, along with sufficient finance and accounting personnel commensurate with the quantum and nature of works involved in the licensed business