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[Cites 0, Cited by 0] [Section 2(48)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(48)(a) in The Income Tax Act, 1961

(a)issued by any infrastructure capital company or infrastructure capital fund or [infrastructure debt fund or] public sector company or scheduled bank on or after the 1st day of June, 2005;