Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Kerala - Subsection

Section 24(d) in Forest Settlement Rules, 1965

(d)natural features, such as ridges or spurs of well-known hills, banks of rivers, of streams, etc., and