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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Andhra Pradesh - Subsection

Section 8(11) in THE ANDHRA PRADESH FISH FEED (QUALITY CONTROL) ACT, 2020

(11)The licensing authority shall make sure all theapplications for issuance of license / endorsement of license are in full shape so that the rate of rejection is as minimum as possible. The licensing authority shall facilitate the application process and shall render all possible support and assistance to the applicants.