Madhya Pradesh High Court
Kamlesh Prasad Shah vs New India Assurance Co.Ltd. on 5 March, 2025
Author: Vivek Agarwal
Bench: Vivek Agarwal
1 MA-8485-2024 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR Pre-sitting Lok Adalat MA No. 8485 of 2024 (KAMLESH PRASAD SHAH Vs NEW INDIA ASSURANCE CO.LTD. AND OTHERS ) Dated : 05-03-2025 List the case before Regular Bench.
(VIVEK AGARWAL) JUDGE ks Signature Not Verified Signed by: KOUSHALENDRA SHARAN SHUKLA Signing time: 3/6/2025 7:05:05 PM