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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of West Bengal - Subsection

Section 28(1)(a) in West Bengal Trade Unions Rules, 1998

(a)prepare a list of amendments to carry out•his decision under rules 21, 22, 24, 25 and 26 and correct any clerical or printing error or inaccuracy subsequently discovered in the electoral roll ;