Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 18 in The Jammu and Kashmir Board of Professional Entrance Examination Act, 2002 18. Fee. - The candidates shall be entitled to appear in the entrance test on payment of such fee as the Board fix in respect of any professional course.
