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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of West Bengal - Subsection

Section 54(2) in West Bengal Municipal (Building) Rules, 2007

(2)Ground coverage for plots measuring 5000 sq. metres or more in area, the maximum permissible ground coverage shall be 45% for residential buildings or educational buildings, and 35% for buildings of other use groups or for buildings with mixed occupancies :Provided that the provisions of rule 46 shall be applicable to plots measuring less than 5,000 sq. metres.