Section 13(1)(iii) in Tamil Nadu Tax on Consumption or Sale of Electricity Act, 2003

[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(1)(iii) in Tamil Nadu Tax on Consumption or Sale of Electricity Act, 2003

(iii)exercise such powers and perform such other functions as may be necessary for carrying out the purposes of this Act or the rules made there under.

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State of Tamilnadu - Subsection

Section 13(1)(iii) in Tamil Nadu Tax on Consumption or Sale of Electricity Act, 2003