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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(4) in Dock Workers (Safety, Health and Welfare) Scheme, 1961

(4)A sufficient number of standard Army Pattern of "Furley" telescopic handle stretchers complete with slings shall be provided at convenient places so as to be readily available in an emergency.