Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 255] [Entire Act] Union of India - Subsection Section 255(3) in The Limited Liability Partnership (Winding up and Dissolution) Rules, 2012 (3)All payments of distributable sums above Rs. 100 shall ordinarily be made by cheques drawn against the said account.