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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(1) in Rajasthan Land Revenue (Allotment of Land for Setting up of Power Plant based on Renewable Energy Sources) Rules, 2007

(1)The Rajasthan Land Revenue(Allotment of Land for Setting up of Wind Farm) Rules, 2006 are hereby repealed.