Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 533] [Entire Act] State of Uttar Pradesh - Subsection Section 533(1) in The General Rules (Civil), 1957 (1)All measurements shall be made with chain and compass, and the chain shall be [30 metres] [Substituted by Notification No. 103/VII-f-97, dated 3-2-1981 (w.e.f. 3-10-1981).] in length.
