Madhya Pradesh High Court
Chetan Singh vs The State Of Madhya Pradesh on 30 November, 2019
Author: Sushrut Arvind Dharmadhikari
Bench: Sushrut Arvind Dharmadhikari
1 CRA-3183-2019 The High Court Of Madhya Pradesh CRA-3183-2019 (CHETAN SINGH Vs THE STATE OF MADHYA PRADESH) 7 Gwalior, Dated : 30-11-2019 List along with Cr.A. No.3261/19.
(S. A. DHARMADHIKARI) JUDGE (and) ANAND SHRIVASTAVA 2019.12.02 14:41:23 +05'30'