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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Kerala - Subsection

Section 27(2)(g) in Kerala Plantations (Additional Tax) Act, 1960

(g)the powers and duties of assessing authorities, appellate authorities and other officers under this Act, the relation of such authorities to each other and the conditions of service of such authorities ;