Jammu & Kashmir High Court
Sunil Singh vs State Of J&K; And Others on 9 October, 2018
Author: Sanjeev Kumar
Bench: Sanjeev Kumar
S.No. 32
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
SWP No. 1646/2018
IA No. 01/2018
Date of order: 09.10.2018
Sunil Singh v. State of J&K and others
Coram:
Hon'ble Mr. Justice Sanjeev Kumar, Judge
Appearance:
For the Petitioner(s): Ms. Surinder Kour, Sr. Adv. with Ms. Priyanka, Adv.
For the Respondent(s) : Mr. Aseem Sawhney, AAG
i) Whether approved for reporting in Yes/No Law journals etc.:
ii) Whether approved for publication in press: Yes/No Mr. Aseem Sawhney, AAG seeks and is granted four weeks' time to file objections.
List on 27.11.2018. Meanwhile, interim direction to continue.
(Sanjeev Kumar) Judge Jammu:
09.10.2018 Rakesh