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State of Andhra Pradesh - Section

Section 70 in Hyderabad City Police Act, 1348F

70. Indecent acts in street etc.

Whoever in any street or public place or place of public resort
(a)is in such a state of intoxication as not to be able to protect himself,
(b)behaves in an indecent, riotous disorderly manner,
(c)uses any threatening, insulting or obscene words or gestures, likely to disturb public peace or cause public nuisance, shall be punished with imprisonment for a term which may extend to eight days or with fine which may extend to fifty rupees.