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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Haryana - Subsection

Section 7(e) in Maharana Partap Horticultural University, Karnal Act, 2015

(e)to hold examination and to confer degree, diploma, certificate and other academic distinction on person, who has-
(i)pursued a particular course of study; or
(ii)carried out research in the University in such manner, as may be prescribed;