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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(2) in Bihar Control of Crimes Rules, 1978

(2)Where the anti-social element removes himself outside Bihar State the District Magistrate and the Superintendent of Police shall make a request to their respective counterparts of the district to which he has so removed himself to instruct the officer-in-charge of the police station concerned to make a like report.