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[Cites 0, Cited by 0] [Section 15(8)] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(8)(a) in Tamil Nadu Juvenile Justice (Care and Protection of Children) Rules, 2017

(a)interact with the child in order to evaluate whether the child has undergone reformative changes and if the child can be a contributing member of the society.