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Supreme Court of India

Delhi Transport Corporation vs Delhi Administration And Ors. on 2 April, 1991

Equivalent citations: 1991(1)SCALE539A, (1991)2SCC622, AIRONLINE 1991 SC 173

Bench: T.K. Thommen, R.M. Sahai

ORDER

1. These Transfer Petitions are for the transfer of Civil Writ Petition No. 1001 of 1988 pending in the High Court of Delhi and Reference I.D. No. 17/1988 pending before the Presiding Officer, Industrial Tribunal No. III, Delhi. In the light of our judgment in Writ Petition No. 320 of 1987, we have no doubt that these cases will be disposed of expeditiously in terms of what we have stated. Accordingly the Transfer Petitions are dismissed.