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[Cites 0, Cited by 0] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(b) in Insurance Regulatory and Development Authority of India (Unit Linked Insurance Products) Regulations, 2019

(b)Provisions stipulated in Regulations 5, 10 to 19 shall not be applicable to group Unit Linked insurance products. However, the group Unit Linked policies under group gratuity and group leave encashment may have life cover depending on the needs of the group.