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State of Haryana - Section

Section 68 in Haryana Panchayati Raj Election Rules, 1994

68. Recommencing of counting after fresh poll.

(1)If a fresh poll is held under Rule 61, the Returning Officer (Panchayat) or such other officer authorised by him shall after completion of that poll, recommence the counting of votes on the date and at the time and place which have been fixed by him in that behalf and of which notice has been previously given to the candidate and their [counting] [Substituted by Legislative Supplement Part III dated 4.11.1994.] agents.
(2)The provision of Rules 65 and 66 shall apply so far as may be to such further counting.