Section 350(1) in The West Bengal Motor Vehicles Rules, 1989
(1)Officers of Motor Vehicles Department not below the rank of Motor Vehicle inspector and officer not below the rank of Sub-inspector of Police shall recover the penalty laid down under sub-section (1) of section 201 of the Act, The procedure prescribed in sub-rule (2) to sub-rule (7) of rule 349 shall be followed in such cases.
