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[Cites 0, Cited by 0] [Section 2(30d)] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(30d)(b) in The Delhi Development Authority (Management And Disposal Of Housing Estates) Regulations, 1968

(b)autonomous body and public sector undertakings constituted by the Central Government or StateGovernment or Union territories administration or partly by the Central Government and partly by oneor more States Government or Union territories administration ; and