Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Madhya Pradesh - Subsection Section 2(7) in The M.P. Entertainments Duty and Advertisements Tax Rules, 1942 (7)[ "Collector" includes the additional Collector;] [Substituted by Notification No. 3668-3571-V-SR-79, dated 17-12-1979.]
