Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of West Bengal - Subsection Section 23(8) in The West Bengal Advocates Welfare Fund Act, 1991. (8)The Trust Committee shall, on receipt of an application under subsection (7), dispose of the same after such enquiry as it deems necessary.
