Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Assam - Subsection Section 11(ii) in The Amended Assam Aided High and Higher Secondary Schools Employees Rules, 1965 (ii)In special circumstances the Government may allow extension of service beyond the age of 60 years subject to a maximum period of one year only.
