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Delhi High Court - Orders

H.R. Sharma vs Delhi And District Cricket Association ... on 26 April, 2024

Author: Sanjeev Sachdeva

Bench: Sanjeev Sachdeva, Sanjeev Narula

                                    $~3 (Special Bench)
                                    *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +     LPA 90/2024 & CM APPL. 6189-91/2024
                                          H.R. SHARMA                                  ..... Appellant
                                                         Through: Ms.Prerna Mahajan, Advocate.
                                                         versus
                                                DELHI AND DISTRICT CRICKET
                                                ASSOCIATION & ORS.                           ..... Respondents
                                                              Through: Mr. Rajiv Nayyar, Senior Advocate,
                                                                         Mr. Sandeep Sethi, Senior Advocate
                                                                         and Mr. Rajshekhar Rao, Senior
                                                                         Advocate with Mr. Manik Dogra,
                                                                         Mr. T. Singhdev, Mr. Bhanu Gulati,
                                                                         Mr. Saurabh Chadha, Mr. Rohit
                                                                         Bhagat, Mr. Abhijit Chakravarty, Mr.
                                                                         Aabhaas Sukhramani, Mr. Tanishiq
                                                                         Srivastava and Ms. Riya Kumar,
                                                                         Advocates.
                                                CORAM:
                                                HON'BLE MR. JUSTICE SANJEEV SACHDEVA
                                                HON'BLE MR. JUSTICE SANJEEV NARULA
                                                              ORDER

% 26.04.2024 At the joint request of learned counsels for the parties, list on 17.05.2024.

SANJEEV SACHDEVA, J SANJEEV NARULA, J APRIL 26, 2024/'rs' This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/04/2024 at 21:57:43