Delhi High Court - Orders
H.R. Sharma vs Delhi And District Cricket Association ... on 26 April, 2024
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva, Sanjeev Narula
$~3 (Special Bench)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 90/2024 & CM APPL. 6189-91/2024
H.R. SHARMA ..... Appellant
Through: Ms.Prerna Mahajan, Advocate.
versus
DELHI AND DISTRICT CRICKET
ASSOCIATION & ORS. ..... Respondents
Through: Mr. Rajiv Nayyar, Senior Advocate,
Mr. Sandeep Sethi, Senior Advocate
and Mr. Rajshekhar Rao, Senior
Advocate with Mr. Manik Dogra,
Mr. T. Singhdev, Mr. Bhanu Gulati,
Mr. Saurabh Chadha, Mr. Rohit
Bhagat, Mr. Abhijit Chakravarty, Mr.
Aabhaas Sukhramani, Mr. Tanishiq
Srivastava and Ms. Riya Kumar,
Advocates.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 26.04.2024 At the joint request of learned counsels for the parties, list on 17.05.2024.
SANJEEV SACHDEVA, J SANJEEV NARULA, J APRIL 26, 2024/'rs' This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/04/2024 at 21:57:43