Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 130] [Entire Act] State of Chattisgarh - Subsection Section 130(e) in High Court of Chhattisgarh Rules, 2005 (e)Certified copy of the order under challenge and/or of any order required under these Rules, or under any other statute or Rules ;
