Himachal Pradesh High Court
Baragi Ram & Others vs . State Of Hp And Others on 23 November, 2022
Bench: Sabina, Sushil Kukreja
Baragi Ram & others vs. State of HP and others CWP No.7550 of 2022 .
23.11.2022 Present: Mr. Jagan Nath, Advocate, for the petitioners.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
CMP No.14983/2022 For the reasons stated therein, the application is allowed. The applicant-petitioner, at this stage, is exempted from filing translated copies of the documents in issue.
However, the same be filed within four weeks.
CWP No.7550/2022Notice.
Mr. Anil Jaswal, learned Additional Advocate General, accepts notice on behalf of all the respondents/State and seeks time to file reply.
List again on 11.4.2023.
( Sabina ) Judge ( Sushil Kukreja ) November 23, 2022 (KS) Judge ::: Downloaded on - 23/11/2022 20:35:26 :::CIS