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[Cites 0, Cited by 0] [Section 27(27)] [Section 27] [Entire Act]

State of Haryana - Subsection

Section 27(27)(a) in Haryana State Central Co-operative Bank's Staff Service (Common Cadre) Rules, 1975

(a)Dishonesty, fraud, misappropriation, embezzlement or misapplication of the funds of the Bank or any of its constituents or committing any offence under Indian Penal Code in relation to the Bank and its constituents.