Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of West Bengal - Subsection Section 12(f) in The Calcutta Thika Tenancy (Acquisition And Regulation) Act, 1981 (f)enforcing or executing orders (including an order for restoration of possession) as if such orders were decrees of a Civil Court,
