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State of Haryana - Section

Section 29 in Guru Jambheshwar University Hisar Act, 1995

29. Pension, provident fund and insurance fund.

(1)The University shall institute, for the benefit of its officers, teachers and other employees, pension, provident fund and insurance fund on the pattern of the Government employees.
(2)Where any provident fund and insurance fund have been so constituted, the provisions of the Provident Fund Act, 1925, shall be applicable.