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Union of India - Section

Section 6 in The Railway Protection Force Rules, 1987

6. Superior officers and enrolled members of the Force headquarters of the Director-General.

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6.1The officers appointed under rule 3 shall discharge such duties and supervise thefunctioning of such other branches as provided in these rules as may be assigned tothem by the Director-General from time to time.
6.2All officers appointed under rule 3 may have under them a number of othersuperior officers and enrolled members of the Force as may be appointed from time totime, and shall exercise such powers over them as are prescribed under these rules andare exercisable by their counterparts of equivalent rank and designation in the zonalrailways.