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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(b) in The Orissa Administrative Tribunal (Recruitment and Conditions of Service of Officers and Staff) Rules, 1999

(b)not be less than eighteen years and more than thirty two years of age as on the 1st day of January of the year in which the recruitment is to be made :-