Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 32 in The M.P. State Road Transport Corporation Rules, 1962 32. Major heads of Account. - The following shall be the major heads of accounts, namely :-I Capital;II Revenue;III Funds;IV Deposits and Advances.
