Jagdish @ Jade Siddangouda S/O Hiralu ... vs State Of Karnataka on 27 January, 2011

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Karnataka High Court

Jagdish @ Jade Siddangouda S/O Hiralu ... vs State Of Karnataka on 27 January, 2011

Bench: K.Sreedhar Rao, C.R.Kumaraswamy

EN THE HEGH CGURT CF E<£3.RF'£ﬁ,"§';&%<% CIRCUIT BEF'*éC§~§ £33?' §H§R\ﬁfA§ mATEa1wu$'ﬂ4§2?"?mAv<3¥3Amuaa%EG§iu7' ?RESENT_m__ THE H0m!BL§sws3us?:§E§:S§aé§ﬁ§@ RAﬁ¥ *$ ?HE%%N$BUEMR.EmS?§EE€E$KwMARASWAM?"

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E°'<§O.?3,i2C¥€'8 BATES 1§.€}1,2§€}9 SO FEER ET RELATES TG CGNVECTENG T%"fE ﬁ«.F'?ELLANT UNSER EEC?"EOI"'\§ 3&2 39* §E3C, THEE CRLA. ES CGMENQ UN F39; F§§'~éﬁaL HE;'3'\R§N(3----__'_F§-€13 3,5353', §<i§E'v'§.&;?{AS'xg"%,?;5§?k'§':'; 3., $EiJ':i7EﬁE§E) €"%~iE FGLLGVJIRG: H * JUSEFVEENT 'Wig agpeai $3 féieﬁ under Secticm 5§>y the ceumsei far apee?éarst,/a3:<:e;:z.:seé1 ¥'~1o;§';:>:9ajyE':jgV._.:t%'2.:;i.% f§3T§§ gear? may be ﬁeaseé Ea set agidé EEW: brags" by €t'he '~w ma? "¥"ra::E< Caurig ﬁeiéary Wdateé 19.312909 underSecti§s*;~~..3§2'~'§?--V_iAE3§fjf

2. The caséterzts 3?-T-theL'{;éz':é§§a_§V:'aE;a,:%é_. as urzder:

am,::Q§% 5.?g§§ve§?§?'"?%::§§éQme%%Ga§§§§r§e§%" saég %<Ls§':,sg@ﬁ::«E?',&3,A, Se:>..§ § 7a:'f'«g", as méar: C:::*;'2p%a2§;3as"::'§-._ 3.,3:,;'g..%{tar Hamggmma was given 5:: :7'3ar:%.;§igTeLA~€ﬁ<§ P5: §"§'"§=§f}3i"§3gvF}i,E§3 about eight yaaés 'mack. His §'§:>.:é;~§§'s:»«%a3%§ss §'a€jr's§&::agGs,:ﬁa was mrméag 3 %i2$§§"2§$§§ €32 the °':f;.a?%;jf:Tg.r"~:3'--a§'§ﬁ :::%"§T.§.e'_1.."§Qéﬁaba$a%z@$hwa{ '§"rad@rs"'", H5: was Cféitzéééig w'EE:'E*§f'j?E.'é'e feriiﬁizerg. ﬁéaae ha ﬁuffereé EQSS amui

-- fan' gxeaég 'éécéi, he aéegeﬁ his fertéiézer gmg am iw wag '.,...) carrying cm agriguitsgre. Whegz his s0::~é::-§aw ?amga:';gea;da wag carrymg on fmizéﬁfzei" busénesa, we €%.i%ra:2§a;:*:a{i'g.<3:;-Ga purchaged pemécide {mm E155 gimp, 2;': rm wa$ baiance arncmznt 9? Rs.:;OO,QSQ,Z:f_z'0m _-?\é'E%a*réj';§h ag3jo?uaav, His §@n~§n--~Eaw Pamganagsuda uSedA;é:s;d<:.r§*zar2é 't¥iés%i'%r;"%'{:%r}éé§%j_.' In spite sf it, he hag not pa§_d'--..§he 'éaiﬁi amTQ:{j';é:;v4...VV1;?this- regard, En the gregenge of gfifagaraja, wategaaida, Asshwaith a was sonﬁucied and EH {Ewe Pa:*2s%f:ayat; at.. w:as."V--.V:§,$_<;s"i.£}'§-gé'1-3:.€.'>':'gram: ééme is Niranganageuﬁeé :Es"'.":$pite of it? he Géd not my tné&_;;5%cg;:g§l;% V13/éiars frsm the éaie 0? Panc§":a${ai:,__:hé::z:;2_v2;a'5a'n,_é§i%i_er--ca:éor: ﬁetweem Pampangazéda amd §'%§Eraé'*gjVa::&g0';:;;'$g_LjV'At-~:_ﬁa%»~"iime, his sarz~%nw§aw asgasgiteé E'=§%rar':g?a;*:ag;c37L2:37a'v %«;;s S53": ﬁadasha iiéreaiened ihaig, max; . w§EE v.%t;';i§§< i?iif€i$§' f.'?.%":'*-.*"vH..._._i5f".'=»§'%}t' ﬂag Eréiimaied {has they WEE; mt '§é§«::;s;;' §";%:*éé '::§:"E«§,.3x§. ""§"h§;"2, eiders pacéféeé the €§%E&*E"§'€§g Thai, gr? abszgt 345 axmw. an me éag: :3? Wéghaﬁaya g&mr:f_f%kVa3ye€,"§:'£:=ée:2»§n»iav~; had gene ta Eaﬁetaiam "§"em§e ta: Q gerféfséjz ésajaa Whéée ggrfﬁrming §e$ja; Eﬁég §~;c:§:~m«Z§w $852: :%*?_ea:;9E"'a§"%a§ a,-125$ §f;'a*%ng §3§'§';g'§§'9 $5: iﬁzai iéme, aﬁaugaﬁ $2' 4'' <€, .1- M3,: armed with a chepger, came and assauﬁteci gr: his head am ran away free': the gpai. Tim? :r:c§«;fa2.ré"£,-.._ _:2z_fa$ wEme§§e::f by 9W2-E$%:Waramma, ?W3*QsMaBé_§.é%;'»g.§:--«._é?2.::{. otherg. ﬁne ?WS~E<a:*:'zbar Veere_ s§j";_ ha$_."'a%$::ii'_"$'é<§::fé t§"2_$ incééent; Since he Came ta know '»abe1ut.?:h€?=.assé'uE€ "r'2;£:;; $sn~i:":~%aw he wags: m we Mui'i.'«--..__ Since were wag a men%};'~.V',V§r:'s.;;3a%:i:§'o.V§§:_ivﬁetééyean the se;2~§n~§aw of the ca:9rA2«;.:"i;;a%_rA1e;iﬁrL:%:;;_ g'5g::_'L»V..%'{;:';';*3»njazzagauéa arm; 3&dﬁShf §§"'§QE.é§§"§ i'«£:«'_Q va5r.S~%$.3§,<e $6351 diﬁ mi: {say We amoigﬁfz, §.ii7z.;i& Us"Kiwisué51_r7;*zét2g a%:<:'::Sed fave agsauéiea hég S€}?§f'§§3"§£::"»'3K?A:,.::f' " Qré i:F€r§u;:'V"E:1:a¥'<3»i.$ i>.t:':':'sgﬁtemerét Q? afvéaéﬁagh éauéa, Kuragozi $3':-éggeg §e_§?a*:;y d§LE§< §1dvs.--% regfsiereé a {,'&Si%3 Em ﬁe.:_64{2€3§2?.....«*:':::r the 05'f€F'E{i8 Quséighabie uzédas"

Séé:§§-mf:5V_,43Q2';. 1':?§=~3 mm vaséth 3% cf :f?C against ﬁadegh Sis 5?}ea":"z*:.;aV%*€%_éi{:i §,!k §'»éé'r.a:*2jae'"e3 iiégaéiia ané accasgd §'%£&2 %€,E4§rar2§ana§:>a6Ea $329 %" 1 '>..,_J

4. After registraiéen ef the erime, tee mééee have ieveetigateé the ease em iaée charge sheet: ageing: aeeuseé Nee': see 2 far {he effenee eueéseebie uedef Seet%eris:*--,3Q2 ewe we read me 34 of EPC, "me contents ef_.:':".h:e.V§E§:e;:*§e_ sheet reveeie teat, accused E'-ée,: Se the see ef al£:::;us::{eei F\:f::$.'2.f' v Aeeeeed 213.2 ees eurchaeed fert§i§:eé9'f$'0;2*%«.PemTe'er;ageVuee1 am about 33,339/~« wee kept b;3.E_aEzee i;'§ _'f;%f:'§e Charge ﬁheei witnees N038 ti)'"ii"'-c:eed.u<:--i"e<:§=.?eee'i'3e§?e'i aee V gave téme to eeeeeed :="<::..V_ee3;.~¢:""?*ée'A e.ejm&§e._nt= éeeeeeee "wee eeeeeméieg tee money frere' ec;'€;{:é§e§.A._L§'§:?:'5~2'; Since he did eeé: pay, ee E1_as+._e';:.seL;£te§i.§?::eeeee':.§~.urf~.§o&}j;2'by means ef a ehappeEr,_ have hatched e pier: aee watchegytelaz 'e'a:e;%+1ang5:'e~«.§ie*e was véeitérig the Jaeetata "§""em'f§e"e.eiwee';':..V_8'Vie éfi em, end (time is eemiiw ens' eiee 'eT§e::e' %:;e_re eei ebée :0 my §€e.1§_,GG§;'~, with an %'e1:e«e:§e§':~.;je._ie%%'e.~':*eveege; amused §\.%e,§ at the éestégaiéee ef ee€:e"'3.ed ,._?~Ee=-2:""eeeeee§ee e ceeeeer 5e 3 %::,:;"§<e=-g teweé end an Vi{},3;G.2€}£-1??' ea: ebeui 8&5 a,;'*m whee eemeaegezzﬁe wee §eﬂ; ei: teei iésee, eeeuaed $30,: wee: eeek eesi 2 .:e.;.%:::eres.:2* ieei; 'gee have eeeeeféee' mgr feifses" 53:; zneeeg ef as $2' ,/ if":

c:fzaQ;?az"'$aw;§ng 53, he aggazsiized Pamﬁagégcuéa by maang sf 5 C§"":G;'_'}§8f" an hég head azzd ather parts 9? thug hwy am Cammiitized mumer 9'? Qampangouﬁag S. The grasesutﬁm has examénaé witnesses ag mass: {:0 22; and E:><s.P:}., ta P,1é:'j> vaV%§<;3...E'»--{'%<::A.T:'§*.f;,4_ iii 9T _ were mayked, The éefence has _:§;?Q': "«_;e>é¥:'lan.<1.:§rs<?:::E;V_L 3{r;3f' witrzéssea. bu: §Gi marked E>;.,D.: ;9§3.:ﬁE'<3r: afTf%%+::»':$Ee§':e'r:":énﬁ"~~} <3? ?W'.3.

6. PW1 -- B fvmiiiesh <:m€;§A§afAéVVmazzt. He sgaeaksg 5bSi§'?Z Pampangouda e$?:aBEEsk-s~é.§§gvAA.'%;_%§»é_'..fertréEézers shop am 3:53;: §:a:réV§?i§§>::§:._ ¥:;f>'fef%'§vvE.E_zer$ by the accused and aim;

accused Nag» ma»? ameunt. Ir: %£**:§§ regaré, a ?ar:c%fgaE§n."%.%: a:=.za5'»..::0T'ri'§u<§Eeﬂy. Swing Paﬁcmyat, time wag «"§;<a§€*:z:w>§ écguaeé F"éQ$.i am 2 is my the «:"?3§'?"3{}i.§i"}§4 ﬁe é;:»*.:rz*2¥e:~: }:c:;:~ :;<;«r3»é:a;%T'-Vi:--§'éa§§ acaugeé N211 }3ﬂe$%";a has kiééaé his S:_'3?§'E4"§'«¥i'§~*§3,__'ié's§}-. 'i&§i€%' kéiéémg $2323 acaazseé E's§@,,1 wear, tawardg éiiﬁgi Rea-Q5, He gava 3 giaiemeni éefsrg 3:9 paiiice am 2:39 ?.z;:%§'E"§e"red:,::§é 23:9 gama ma: awiiéng a5 ye? E><:,?§E., .T¥T%:<:éreaf$:er,, ﬁaiége igzggeiteﬁ we gm: am? ﬁﬁféﬂuﬁiﬁﬁ 39:3? 4'15" y"

'L! NJ pamhaaama. Paféce geizea zutkey mweé, arse red {awe} v*J§f§'2 bioed sigma am they were marked as MSs,1 to thés regard; E><'?,2 g;1&nc%:anama wag draxrsm.__--5..Pe§Ec--é%j&§§é£*z ~ recarded the further sta':err:en$;...,,:§ _':h.a:

Pampanagcsuda assautteﬁ aacaggeé---, Fxi<f;';21 nf::e a:é7s:"LL';::f"*i1.;;: (:E'ja@;}&§u Therefare, there"w'a.s an 'if? wééi i;:%.;@iiis;,{<;z«<.u2~::f:VV éhem» "

and 3CC%.,iS€3 §\3Q.E has E<§_EEez:§ ~ "R263 witness the éeaneé cQe_mseE 58%" %:he'_§§s2§_§er1<"ié"'"§';g~ Surﬁng his cmssuexam§:m.3%:§§'n:~;::';:3&8, state absaét: ihe ganciwa51$a*:?*:a-,V.V, :§*?%é ::?*§Va':: '0«'s'"_fé:":'*;':éd is staie meat the ba§ancaV1»W"':c>f:;;'?:€:V:V:3é,}j'§._:§<::,§%::;:"L§§{:ease& Qurfrtg 29%, he Ems atom f0é~.. é§ecté0n'"' f:*:3'}'?a %§he Cangrasg para; agaéngsft Sa§'asvE';§vag§a; v.r:§w"';*':i$' wéfe ha$ gﬁaeé fer eéectéarz far $2?

"*«..par':.i§;% '<ar;j:e:§;1 3&9 §s"a----------Zé§ia Eanchayat memiéer. He Eqnaws '-.1a::i.:i%..:;::ed.§ff~£::,2.{'"'§:3;,::'§:":g $996,, wéiezs they awed far garzcééaxgat efsssﬁi;-E§:'n, zzﬁéfié wag cazztesténg Zééia Pgrsahayaif 3% that _ iis*:"s&"'4a€£.:.j;s'§;e{§*"§a§Q.2 dis' mi: ?*s{»;E§ ézémx §LE.F'§§"':§ 1§§Es aietiészzg wa'$.___ %§€?aai€§ agaéagi Sﬁéégghéazaggsah é'~'§@:'r: there 34 J snwasss, there was as usssrstanding between himssif and accusss N<:>ﬁ2 am the ssggsstions past is him ma: they were sat in isfkisg terms was denied by £'i"s'%zZL "F1 PKAIB ~ Eshwsrsmma Es as eyswits.ss--s_j incisent. Her name is mentioned in the ::Qr:_ég;.§;a%a5€f:'; '_;Tééis zismsed that, Psmwsngouda is cosspfaisast. She has sees. _him 'a;bé;zt {}:i:s".s..;§éa% E':1>.a.5<i'é<Q'g Pamssngousa's musser was c«:3i'%*r:2V;Vr;ﬁ§t%ed §?~:...3é'd€iiEsfle:a;:a Mutt. This murder was CsmmE'}:t.:£$ b_=y.'ssAs's:sé§'.?€9g1 asvﬁsés: 8.30 at"

ms am, at that time; saessgs ss;p[T:*:;%.;:g~§:::sg wage: in tise c0u:*i§:sr§';"'s'ﬁsfftfg§s}§"§%§%.,g:,;s'sfwsn%:'. §?és'iVss the 5%-'Ea;'ct asd he was 9§§e;«g;;g'...pg~--a'-yer, '7:f-~;i%\'<:x:a,a"se_§i"*- gm: aésa went: issids ass sssauites'?s':'asangs'si.:is"2.ss"§é§s hsaé sbsué 5 is ? times, Than Awsiizs zsénﬁ %ns~£s?s'. ffsm the soustyars ans saw the ._;:hsr;§fé¥:. s3?f:_ses:_ wémésvs----F%§s.3, «in ass 5;? W?¥G wars present there:

"._V§§$:V:s._%§"?.s%g.s::.:s%s_ srsssntf the sscsssé far: away zséth she 533"i_95i35*'%::sg*;"v :"§'~a_?rs§fs'€és§ssss suszgumsss is the éséuriss. sfies"

ma} s:*§s=gs_V:';":§:9é: the éscésfsrsg, ssiscs ssqsirss ézsr. >-""'~ ;

him. PW2 gcreiameé, {hen charge sheet witrzass £'éQ5_..é} am 5 wen': thare. Charge Sheet wétgzegg Nos.»/~1 anr§_"':S "'2x§ésje sétténg outside ihe temgie. when ?am§ar:;§§az§ §;§v:.?:"'~:§;g--g ~ wayézigg at that tima, accused Nix1_a$sa4uEz€:5"¥j¥;':ﬁ?fzeé§£:§'_:Qf'LaV ' aﬁopgerg Accagseé came Qu: anti wéajgt t'{§wérdTs_:*{a.Q§ Surﬁng his ::ras§-e><&:"r":ir:ai§'§z':;V§%,» he h:'2.<§,0:*r°;§-:te3 é;§: to state before she Paiéce that ?'§?'\i~2«_ wag"'§§r<§'sfj:._§<%f§;:;;. watéé. Sirzce the accuseé was hoéding c%§0;:>g e:sf §;%..;r%~§ e:E: out, they éié ﬁat aﬁtempz f:0--%1é;%2__.

9. 1".e.-,__ " éﬁag depaseﬁ ihat, ?&§'E"tE3aF§'3gG._LEC§§v %;Ea;'E'§7T:_f'§§ff3§§'§ﬁ:é».._§(; gray; at mat time, accused fséierswed §§sm § - men 9W3 ans z:;ha:"g€ sheet wE*as":.e é;«§js"'»Ea3.$ w€.¥.n_:"§n§§§§e¢ 'fhey saw ?am;3a:":ags:.s{ja hag %%§:¢:':§€' :::n"'%§'::?:' g=.sff0L3:"é<j, §€CE...FE§8§ fxioé wag §SS3L§§fI§§"§§ him $32 :%1$ia1'?%_5.!::éf:""'a_ s:.T§if:'QIT;1se;: Thereaffcaiy acatuseﬁ ran avzzagz V V _ §§:z::§%=':.'§§ §'iia3<,}~%""?iG§d. ""§"%*:e €'*:£§§€E"':Cé :1}? ?'=.!x.£§ is @%'E 'me Same 3;: zﬁaé of tésa E"a:'E€f€§"2€e';': éf E 3/ These two W§l'Z€"'%€;'SSES have been srosswexamimgd by the defence Caamgei, bat mthimg is eiécéteé in %E<:ef}é;'er:i2:s~ examénatézsgé ta éisbeiieve their €'xfEd€{°£C&, :9, W5 a Mehammeﬁ m:,:;':§%'Va};s'g~::%V §~:,e -:3-é;§é:éy«i,,i:§'rf§sé:' to the i§zc§§em:, he has turned h0é':.i§é'--.:o ¥:h{e."_;§%a'e" ﬁf-- %:'h:~=',=V"». prasecution. PW? ~ Anwa:"r*$$'7r;:, ha$.__§e§1os.§}é awn:

ghargezziség sf me é;":st.:"§,:':?::'f:em"r'L§Sé<:€ f§é*-._:he c?;%':%':z*%:§$g§ar: of the Qffance.

119 abcmi the motive, He §*°ea$_ V iransacizéen between :::§ec::easé--.§ 3 Accuged No.2 Ewaﬁ is pay §\s,:S,GQ€ i§V»{ia": Ehés wémess §$ aisa examéaed ta': ::»:$i§§%;1'E§:--;h %%*2a'i:..;:1?é::eaéed siaggaﬁ acsuseé €\é'3,2 by meaas ~ €'~£aga{a§"s avéﬁerzce is aiss $5": t%":@ game Eh": <3"-9333 t§2a§%= ;5!'."fv"::"8 .

#52530 ~ Hannurgaiéé §@e'ai<_:§ absat we mstézza C§E~v%éV figs staiaﬂ in §":§§ Q2/§é€E"2C€ iéxaé: E%':er& was qazarraé "«"bé'§:sare§n ?ar:r:§ar':ag0u:ja am accugaé, ﬁgmganagagéa / y' ,,< Mu":

agaaufied &cs:a,:§e& N92 by magma sf ahagpaé, Thegfgfare, accusecé No.2 ﬁhreateﬁeé that he wéié imk after :3, Pwii M Karibasanagauda §$H__j§é"z.g §aiﬁa:¥*:a _ ' wétnegs, He hag affixed mg:V'é§gh'a:v:§":fe-i'%;~Q_.V'§z*;.r,'g:é;zé_Si:':' parzchamma as gar E><,?5._ §<a;f i.'E:sa}$a'y321;a "§éVE. the ﬁanch witnasg for se%z€3%f:é'»0fV§~/?Qé,3:.':oéV"1?§W{é§:de:* gxﬁw. Pzsvzg W :;%2é""ﬁ'$s§stan:

Executive Engiyseer gm: and grepared &s §€:"

E:<.P6. ' V . « ' ' """ £5€;.M§:,:9ta E5 the Meéicaf Qfféces" §.,%;i:*t; 07 €:€;s'r='£ L;A:'%j.<§A't:«'fa:_%f§§"E%:;a'§:Emagtem €§='IaE'3'E§i"'£§'£§§§E an 9 L.' the <:§;::aa§ b<;§:3=:s s:" Péimsamagaagﬁag he was E5 aged {ﬁn ;'§V's:;>sVt":*§":®s'E"'§;3L5e~.:¥*:9*éﬁxgméﬁatéayé raga"? 33 yer E}<:?".?4 Téme fa?'.;;§3a§§~._"§;;"j-_abQ:s% :2 m 2%; hears wig? is gsgiz---§f)<.:;rV;€:e':::.7~"examEnéiéanK The ztaagae Q? aieaih 'wag K ""-__Gf"a:;e:i:2 .§§*i:.3":;ry is; b5§§§"§, 'Saying his Gregg exanzégéaiéafa, f':€ sigzes ma:

"--4.}=*%§"{.'fs@ ﬁg 5: ':;'€§'§z aharg eégaé waagagé, E?" a gamer; ég

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a$$aLs§€éd mi means sf M84, éngzzry mentiongg in E><.E>}? can regagiif.

15, $1/'J15 ~» Ramacééanéra Secretary 9? aziﬁage §a:":ct£"2a\;:'a 'Lp;""'A%'%'a§_ -:§':;%§=_ii»'-_§V;€,V §'LV:'§é '« E><,P9 the §'€CQ£'"d pertaining is $%1__é '}_ad§?:$'f:'_;3A:f§a§:*zé'i¢5;':'a. '=, ?X/V16 »- Bagavmag' E5 the wV.£t':*yé_S'::{ of C3C)'t";h€S G? §e€eaS'*€~§A, F: !*«Vé%" i% ::§7 %'§%{;}£;5§ %é amcjer E§x,?10~$eé2m"e panc1;iaV;:'aﬁ%é'v;:s'jV§' - Kurubar Fxiagagga E9. weapam usecé far the s::0-§"'.¥*9§V:%_2"-s"::;€;"%'i{;%3V',rf;§2:fj':~...§?--fg"::iéCE' «:11: am éngtaréce Qf a€:c::,2$e :§*"€'§:*;H§:':' §"':"-i:*":#3-'.V,'V'.'%»}é'e£§'<;;rrz wag seézeé under 3 31.? 1 1 :5; 8 W 2 1?.

?'«J'i.f'i.§*'~«' Basagma ﬁwami is the I- §'%1§%:'<:s§:"é~::"';::i":éArié_ whﬁ' "" 53$ takan §E'mE<s$ :3'? we ﬁéﬁfé S§"}§'2a'&§§?';g&$£'2§ Kati Q the psféce Z ca:2:2$*:4_ab%§2~w%¢*:§ pregamd FER aaﬁ §§§§J§"%""x'§i§§5 E0 5&3 T "-'«4.__%?a:«a3;"{;ed§'v3_.F*5'%FC. ?'sfv"2$ W Harnpamma ig ma wife 5? %E:'%'r,¢=~.._;;:§--'@cea$§£ zwhs ageaka abaagt we mmzezg Wt 5. "

_;i§:*2.g&£:%§n ﬁetwean acauaeaf ?$'§ﬁx2 3:25 demagém and aim about the asssauié: by the ﬁaceageg to accuseé N02 by mearsg ﬁf chappai, S%*:=.g. ':¢3_E:%:s--Q sgeaézs abaut we murﬁéz" cf her" %m$%",ran_:§i-. Srirzévagaraa, ig we gmiéce ins_;_3.e.c::cr _x.ﬁ;?§*2'<:"'~¥f;.:%é:5£:v:i"_:§Ec:',_V«V the statemant O? comp!a§n&:2i:;":.aré §~'T€hé.. $a;'h':eu7%2=zé'§.:

reduced mm writing arzd '?}'!"s--~._.'Eh@ b:a5i$ ﬁaid = L' mmpiamt, he regigteifed tha__ §r»V%,;fn'e::_7 1:2. PW22 --- D Sf%.fAs'r;--:§':<:" the mam investigating Qcordeﬁ the statement 2:6? 'aha phomgrapher and g§'2Q'§G'g.§§'g».§é;':'siga-§<é%§;"a'r:&'éé 'a'§'s§§} §§"%S§€CiI€3§ the spa':

55$ He has aim geézed ?v'*;SsssS ta a__p§::~,a"re:~s§:S 01" desaaseé. He hag aim "v.s;eeéze:.§ij§«:. wéa°';:u:3..:':..«'used ﬁsr we CG§"E"iE"ﬁ§$S§Q;"°E af ;3?§5ér'*:é:.e_".:.;V:*:%s:%'€;s{'E><,?1E. arm grew §an£%2&z'2ama, MQ4 ig €;hé*€;~=xéa';€§3%:T:' useﬂ for %:%'3~s3 camrrééggéogz 5:23' Qffence, 32% iaéééaéeé Ex.?;?' 533$: mgwtem I $%_'>:a;§ﬁ"%-rf:5%%@:'z ragari, ,3'? / "'x__,y' "

:8' The gtatemeni £3? amused was f'€COf_f'§€§. He has denieé {ms circumstanie 3mag§ir:g_.V'~§éfé'~.._é:'E*:e evidence againgf: him.

:9 "me gum and subs€am:e.__Q§ %:'59:g"4f£*T:*€,cf;§§;g_'s .<53 V' the Caurt béigw are as amder:

The Tréai Cam'? hag {}j£3: S'$_rveéﬁ" t__é':&_'cV 3 ts " L» 3, 8 its 1Q arzé 29 E";_.&';ve $f'.,§~gél{'§; "'EE}'at.'d§eC.€a;.é§ed was waning fertéiizer anc¥'";:§:€s€~;L§§§'%j:%a $}iV:G:'§.'~_§>V%J§,8 is 3.0 $§aE:€d that a _g:§'a._:§ch:;é'§,r'éiVf5i: time was géven $0 to ﬂE:':C€&S€é.

§ws',:,: 8 _;a §'~:.;j 12}:;~«.;ga.:z:2 sigma mat m regpeci: sf the '§:*,§i;*:fr'1e':'~%,..': '--..§:3 --f:_"'m5:"e";é'.eg; by accuses' §\.§@&2 its rjes:e5%.~::<3:3} t%1@:€w%.ia§ zguarreé be?;w@e:2 them 3:15 "';:"r:aiﬂai§3'L§*ré'2~,_éecaééed aggaasétaé amassed §°\§o,2 with '%%cn%Ta.m2%;;&%.m«:% %mg Stéied gm: ms éazigiéiter Wsza wa§'---géyg-2': Amawéage is ﬁecaagaﬁ.

~ .-__"§"§§é Tréa§ £¢:3:5r"'£ 215$ furfzhgr aézgemeé that 9W2 _ ~__h:.S";:;::ai&c§ mg? aha waa §"'§&'»,-"§E'§§ yggééenge Er: thé

-- _ ";:z"'§r:'§é$e§ 0?' iiée Eaﬁaiémig ?-féagii at ':'a§*:'2;:'mga:'2;i.,:r" am S3§?"2€E3 was werking (gweepmg etc:.,} in the iﬁ/%2.,§t;t_.__anc§ can that day at about 8,36 a.m. $§":§ wag g§>.«;*iv:§:'E§:--i iz*;q§ vsate? if'; from yaré 0?' ithe tempie Mutt. At {hat time ﬁeceaseé :.'»_3r.2.?.:s3_:"ed"Ehé':§I»§2 E'i:,4_';_:*;4:3 :,»¢e§':i: inside me tempée 352$ W233 <:¥_§!'£:¥é'Eri'g.§ that time, accused §'xIS,: _ "«:":.r7ter"e~dV *ar:c§* asgaasited me deceaggé om __?L§VVE:g:v:._h'e_Va;d ..§;r'.:rr;eV_aEr:s at' a chopper arm she :*:V',s'S--;'..A:e.r:*% 12.1Qa28§?, amusaﬂ was §_,E;--,r:V_;"eh:e:'§';':1?%s::7rj;:,V." produced E'«iGrif~«€%2ap;:>f.<:é.?'--i. .__4~;~s:1f;v%vz euﬂ"VVV':;radar" mahazar E><,?1i __ ﬁbéerveci that as 98;' FQL ':é:taEn$ £52 MQ8 were of human E3'E€}«f3<',§ vs?"-'B5"'.V gs»s";{:>7':;.@ﬂ The %;r§a¥ Smart hag afsa V abseggfyécﬁ. tha':"m 0%%v¢ fer crime E3 imsasié: azgfferaé $3: i::t9':5~._'%;"';»;*.%:_E%<..%«;/ _é'?._a£»::L,sseﬁ $50": Sue is 232% assauét by :%%e3 =if;:; i::<%E. "_:;*:?_:::.$g2a§. §r@m the exsiéerzaes <3? P'»!\iZ7, E: ég m°c::r 'é::§* V-._%%:::'z §€C'a,§$€§ s"'»«[email protected] maﬁa aregaraéém E0 " --§'a:»~?¥'?mEé: "'%;2'z:.,;:'$e;x Ha go: $E'2ar§er'ze$ me E'«*EG&»~» _'_j~_<:§*:.;G ;'$g;2A1es" 'fry' $2-*:f?1 Eﬁmévgf mativa ans gfsfﬁﬁaféiiiﬁfé . _4"':*:;"T::5r§":§§":§':: grime by =§€':i§§35E§§ §'~§{'}i is §F"G:r'i'{§ bagzzgrsﬂ avg' daubt' 'W29 acmai incident of accuseé _._Ff~JoR1 agmuiiéiég deceagea' with chgpge? MQQ §5--«j:3-r'T§;--«\g'?e,§ from the evéﬁerme 9? PW32 ta 3 Tréai Cmm: carzvécted a:::::;seci_,?\5.0,__1; f:é%7"§h?.é';V»§?i"é_;?j;<:£%_ pamishabfe under Sectiaa 3&2 €32?

23. mfg have §'1€5i"§"§"Li§V:3 'ME'."§"'i<\.'%<.';17 'C.s;§_2;:-:<€é=@§ " f%§"r9 the aweféant as wen ass"~._§aarV:éé§'V{§§'s'.gr:':m}éVﬁt'"Pleaéer far" the State. We haxfé _..%~;_§}§"::§_';r e<;Qz*§5, 2?" the apgéeééant submits 9303.2, 3, 4 and 5 were {*;i%3'€ imtédent. "W19 ﬁayg after thés' .§_!f"§'€3§ﬁG?"}'E,A:' S3;§u¥Z'é:V§§"ré£25 0:' eye x.za;%t:/aesgeg ﬁave E-\ bags:s';*e§;02*::§e-61?;'éémérssag tin': siatamerti 9%' »:::si:n@r"

«:1 éir=:§;§réEe§s:%s§'7ss Vvhgve beer; racarﬁed 3:: {he same éayx A"§L'-"-.¥v°:V£~:r9:€*"<~,.:~%éf~;,.V"21%fé'.2.;%f@:.:§der2€;3 9? aii mega eya wéinagses Z c§;rér1~.§;fs*: .;§jé3§ée:zed, n T Z;"?;;.. ' iearnad GG'%f€E'%":%"%'?€§"'s§ ﬁieader gségmitg that E'":e'§:.2 gé;m",:-rig the Emgsggneﬁ jiéégméféi :2? Qsswéatisn, fﬁfiﬁﬁf §%£ETi":"?§€"S that 6323 wéimeggaé: Smﬁva ~9 '3"./.

-V» : 5.} chargeé agamst him' Que to the aggauét by the deceagéﬁ is the ?a:':her 4:3?" accuseé by means SEQ" »T chapﬁai, amused N6': wag havimg gmzjga 'V' damaged: This 3593:: was aim estaﬁﬁjshed pmsecutim am} tE':E$ ﬁg ihe metéve ::"'<Q:*;'::*2.%':

Thaugh it ES ihe comtentéen M t'I*:V e*---._Vézea§%'r':éjd for tise aﬁﬁeiiant that ?':f\§_$.3 eutsiae the Mutt and aé a§'s»'s~::VL'.""i:£'i;é; '&_rjz:§<jer'*:t csccurreéf they came §:':.9_i¢'§e:.:>zs'zn:'ﬁ. we speak abaut gé_s*E_aK§ ~ §'i'Vrc;§vms:am::e' Ng materiai £5 pcﬁéé:":t_€:-ii s--'é.;§.__v'bV§s':;§e...__%ear:'2e<§ czmmsef far é:i*2@ a pp"e..H their evidence exztegét c@r3i;4%5§AééT<:§%..r':g V'::'%aV_V§; 'zhé:%s*gtatement E3 fi{3~i;';£}if'€§&€f§ a ..... ..

ether zazétmeageg Sgeakg absui:

t%'2e".§?e§"' § e'$4i;ae <:Er:a;;"n§tan£§. The bécsaﬁ §i"§Lé{i'i fmmd Shir? aad ?~%_Q§wb§@0ﬁ$taE::ed mag;

:%a aé:A%:es with ihg bﬁsssﬁ ﬁiaéféﬁ ﬁéuné 8?': the waagsm 8% *E"j={.:"j}§*'§;g'm ; ~17 i-J mag: is chapperg Thig par': of the eviéemca aim aogmecig acmged M0,}. w§%:%": $323 grime. Weg %€--.3ve iamfuéiy cansééerad the evidence 0?"

8\f§§&E'§C€ E5 wgemt and s%:r&Eghtfarwar§Vi_ "~?szf\!ef aﬁe 5m'1 " the Mew that me gmumj is ni1"adé"'x:2L£'%._ 5:3-._EVr:--t}:3f?éfé7 with the géudgmem :3? the jma: 4C :> u-rt. '~E:'r:¢:;¢rirgsV.. recorded by the "ma: C@L:rt""%'Lr7:::"'<,>z::" vE&,?§:s"'AEé'-1saQ71;;;V§;éV€§%'and prewar aaﬁ 639$ m:::€:v§a.E_E

26.. in %%: a:t v£e:},;;_,s_ '<f;AfV mas the faiiawéng: H Th Q-ri rm' :33 §:_}:;~é. §'§:_é;::«§ 3 G7 5 3 Er:/E§gSE$s

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Karnataka High Court

Jagdish @ Jade Siddangouda S/O Hiralu ... vs State Of Karnataka on 27 January, 2011

Bench: K.Sreedhar Rao, C.R.Kumaraswamy