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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(1) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

(1)Subject to the provisions of the Act, the Chairman or Vice-Chairman, as the case may be, shall cease to hold office as such on his ceasing to be a member or on his resignation.