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[Cites 0, Cited by 0] [Section 32AAA] [Entire Act]

State of Rajasthan - Subsection

Section 32AAA(1) in The Rajasthan Police Service Rules, 1954

(1)Not withstanding anything contained in these rules, an officer of Junior/Senior/Selection Scale may be considered for out of turn promotion to Senior/Selection/Super Time Scale, as the case may be, by the Departmental Promotion Committee on the recommendation of the Committee consisting of the Principal Secretary, Home Department as Chairman, Principal Secretary/Secretary, Department of Personnel and Director General of Police as members, in the form prescribed in Schedule VI, for an outstanding work of gallantry for which the PresidentÂ’s Police Medal for gallantry/Police Medal for gallantry has been awarded.