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[Cites 0, Cited by 5] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(2) in The Trade Unions Act, 1926

(2)Where the dissolution of a registered Trade Union has been registered and the rules of the Trade Union do not provide for the distribution of funds of the Trade Union on dissolution, the Registrar shall divide the funds amongst the members in such manner as may be prescribed.