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Punjab-Haryana High Court

Shweta Sandhu And Ors vs Union Territory Of Chandigarh And Anr on 23 April, 2019

Author: Mahesh Grover

Bench: Mahesh Grover, Lalit Batra

      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                     CHANDIGARH

                       CWP no. 9565 of 2019 (O&M)
                       Date of Decision : 23.04.2019

Shweta Sandhu and others
                                                          ....Petitioner(s)

Versus


Union Territory of Chandigarh and another
                                                          ...Respondent(s)


CORAM : HON'BLE MR.JUSTICE MAHESH GROVER
        HON'BLE MR JUSTICE LALIT BATRA


Present :   Mr. Karan Vir Nanda, Advocate for petitioners

            Mr. Pankaj Jain, Sr. Standing counsel for UT, Chd. with
            Mr. Amit Jhanji, Advocate

MAHESH GROVER, J.

For orders see detailed order passed in CWP No. 8234 of 2019 titled as 'Shrey Goel and others vs. UT of Chandigarh and another' of the even date.




                                                  (Mahesh Grover)
                                                    Judge


23.04.2019                                        (Lalit Batra)
rekha                                               Judge
Whether speaking/reasoned               Yes/No
Whether reportable                      Yes/No




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