Punjab-Haryana High Court
Shweta Sandhu And Ors vs Union Territory Of Chandigarh And Anr on 23 April, 2019
Author: Mahesh Grover
Bench: Mahesh Grover, Lalit Batra
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP no. 9565 of 2019 (O&M)
Date of Decision : 23.04.2019
Shweta Sandhu and others
....Petitioner(s)
Versus
Union Territory of Chandigarh and another
...Respondent(s)
CORAM : HON'BLE MR.JUSTICE MAHESH GROVER
HON'BLE MR JUSTICE LALIT BATRA
Present : Mr. Karan Vir Nanda, Advocate for petitioners
Mr. Pankaj Jain, Sr. Standing counsel for UT, Chd. with
Mr. Amit Jhanji, Advocate
MAHESH GROVER, J.
For orders see detailed order passed in CWP No. 8234 of 2019 titled as 'Shrey Goel and others vs. UT of Chandigarh and another' of the even date.
(Mahesh Grover)
Judge
23.04.2019 (Lalit Batra)
rekha Judge
Whether speaking/reasoned Yes/No
Whether reportable Yes/No
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