Karnataka High Court
Sri. Pradeep Patil vs Rajiv Gandhi University Of Health ... on 6 September, 2022
Author: S.R.Krishna Kumar
Bench: S.R.Krishna Kumar
1
IN THE HIGH COURT OF KARNATAKA, BENGALURU
DATED THIS THE 6TH DAY OF SEPTEMBER, 2022
BEFORE
THE HON'BLE MR.JUSTICE S.R.KRISHNA KUMAR
WRIT PETITION No.14605 OF 2022(EDN-RES)
C/W
WRIT PETITION Nos.11923 OF 2022(EDN-RES)
12140 OF 2022(EDN-RES),13280 OF 2022(EDN-RES),
13357 OF 2022(EDN-RES), 14984 OF 2022(EDN-RES)
15270 OF 2022(EDN-EX), 15890 OF 2022(EDN-RES)
16668 OF 2022(EDN-RES),16739 OF 2022(EDN-RES)
IN.W.P.No. 14605/2022
BETWEEN:
SAHANA SHIVANAGOUDA MARIGOUDAR
D/O SHIVANAGOUDA
AGED ABOUT 21 YEARS
RESIDING AT ROOM No. D121
NRI HOSTEL, SSIMS AND RC
NEAR SOG COLONY
DAVANAGERE - 577 005.
...PETITIONER
(BY SRI. RAJENDRA KUMAR, SUNGAY T.P. ADVOCATE)
AND:
RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES (RGUHS)
4TH T BLOCK, JAYANAGAR
BENGALURU - 560 041.
REP BY ITS REGISTRAR.
...RESPONDENT
(BY SRI.D.N. NANJUNDA REDDY, SENIOR COUNSEL FOR
SMT. FARAH FATHIMA., ADVOCATE)
THIS W.P. IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO CALL FOR
RELEVANT RECORDS FROM THE RESPONDENT AND DIRECT
TO R-2 THE ANSWER SCRIPT OF THE PETITIONER IN SUBJECTS
I.E., ANATOMY THEORY PAPAER I AND II AND PHYSIOLOGY
THEORY PAPER I AND II OF PHASE I MBBS(RS-4) EXAMINATION
HELD IN MAY 2022 WITH REGISTER NO.19M4838 TO THE THIRD
2
VALUATION AND ANNOUNCE THE RESULT THEREOF BY
CONSIDERING THE AVERAGE OF BEST OF TWO MARKS
AWARDED BY THE THREE EXAMINERS INCLUDING THE
DEVIATION VALUATIONS ALL THE EVALUTORS AND ETC.
IN W.P.No. 11923/2022
BETWEEN:
1. MS. AMRUTHA K P
D/O PURUSHOTHAM K V
AGE 21 YEARS, R/AT KATTAGERE
KUNIGAL TALUK, TUMKRU DISTRICT 572130
(EAST POINT COLLEGE OF MEDICAL SCIENCES)
2. SRI KULKARNI ADITYA SUDHAKAR
S/O SUDHAKAR, AGE 21 YEARS
R/AT NAGARABEED ROAD
KADA VILLAGE, AASHTI TALUQ,
BEEDI DISTRICT
MAHARASHTRA 414 202.
(STUDENT OF SRIDEVI INSTITUTE OF MEDICAL
SCIENCES, TUMAKUR )
3. SRI. AKSHATH KUMAR
S/O SUNIL KUMAR
AGED ABOUT 22 YEARS
R/AT AKASH INSTITUTE OF MEDICAL SCIENCES
COLLEGE HOSTEL
DEVANAHALLI
BENGALURU RURAL 562110
STUDENT OF AKASH INSTITUTE OF
MEDICAL SCIENCES DEVANAHALLI )
4. SRI. YASH CHANDRA CHATURVEDI
S/O MANISH KUMAR CHATURVEDI
AGED 22 YEARS
R/AT COLEGE HOSTEL
SRIDEVI INSTITUTE OF MEDICAL SCIENCES
TUMAKUR 572106
(STUDENT OF SRIDEVI INSTITUTE OF MEDICAL
SCIENCES TUMAKUR)
5. SRI ATIK ISHRAK, S/O AMIN SARIF
AGE 21 YEARS, R/AT GARGAON
GUWAHATI, ASSAM 581012
(STUDENT OF DR. B R AMBEDKAR
MEDICAL COLLEGE ,BENGALURU )
3
6. SRI DHALGAR
S/O DR ASHWANI KUMAR
AGE 22 YEARS
R/AT AKASH INSTITUTE OF MEDICAL SCIENCES
COLLEGE HOSTEL, DEVANAHALLI
BENGALURU RURAL 562110
STUDENT OF AKASH INSTITUTE OF
MEDICAL SCIENCES DEVANAHALLI)
7. MS. SAKE SAI SWEETY
S/O SAKE NARAYANA
AGE 20 YEARS, R/AT NO. F-017
ASN GALAXY APARTMENT
HORAMAVU, BENGALURU 560043
(STUDENT OF VAIDEHI INSTITUTE OF MEDICAL
SCIENCES, BENGALURU )
8. MS MOOKAMBIKA MISLUR D/O MAHESH
AGE 23 YEARS
R/AT BMCH OLD GIRLS HOSTEL
CHITRADURGA 577501
(STUDENT OF BASAVESHWARA
MEDICAL COLLGE CHITRADURGA)
9. SRI. CHETHAN K R S/O RAJU
AGE 22 YEARS
R/AT KALENAHALLI VILLAGE AND POST
MANDYA 571402
(STUDENT OF SRINIVAS MEDICAL COLLEGE
MUKKA , MANGALORE )
10 . MS CHETANA L D/O LAXMAN A
AGE 21 YEARS
R/AT NO.204, BINDU ANMOL APARTMENT
OPP. SHOBHA HOSPITAL
AMAR JOTHI NAGAR
VIJAYANAGAR, BENGALURU 560040
STUDENT OF AKASH INSTITUTE OF
MEDICAL SCIENCES DEVANAHALLI)
...PETITIONERS
(BY SRI. MONESH KUMAR.K.B., ADVOCATE)
AND:
RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
4TH T BLOCK, JAYANAGAR
BENGALURU - 560 041.
(REP BY ITS REGISTRAR EVALUATION)
...RESPONDENT
4
(BY SRI. D.N.NANJUNDA REDDY., SENIOR COUNSEL FOR
SMT. FARAHA FATHIMA, ADVOCATE)
THIS W.P. IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO ISSUE WRIT TO THE
RESPONDENT TO SEND THE ANSWER SCRIPTS TO THE THIRD
VALUATOR FOR REVLUATION AND ANNOUNCE THE RESULTS
BY CONSIDERING THE AVERAGE OF BEST OF TWO MARKS AS
AWARDED BY THE THREE EXAMINERS IN VIEW OF THE
JUDGEMENT OF THIS HONBLE COURT IN W.P.NO.31335/2019
PRODUCED AS ANNEXURE-C, IN W.P.NO.13626/2021
PRODUCED AS ANNEXURE-F AND AFFIRMED IN
W.P.NO.9004/2022 PRODUCED AS ANNEXURE-F1 AND
CONFIRMED IN W.P.NO.200862/2021 PRODUCED AS ANNEXURE-
G AND ETC.
IN W.P.No. 12140/2022
BETWEEN:
1. SRI. PRADEEP PATIL
S/O BASAVVANATHARAYAGOUDA
AGED 20 YEARS
RA/T CHENNUR VAJJAL POST
HUNSAGI TALUK
YADAGIRI 585215
(STUDENT OF BVV SANGHAS SN MEDICAL COLELGE
BAGALKOT)
2. SRI GANGAN K GOWDA
S/O KRSIHNAMRUTHY N
AGED 20 YEARS
R/AT B2 BLOCK, SETHY BYPASS ROAD
VEMGAL, KOLAR 563101
(STUDENT OF MS RAMAIAH MEDICAL COLLEGE
BENGALURU)
3. KUM RACHANA D N
D/O D M NARAYANAASWAY
AGED 20 YEARS
R/AT 503, SAPTAGIRI NILAYA
18TH CROSS, JUDICIAL LAYOUT
GKVK POST, YELAHANKA 560065
(STUDENT OF DR B R AMBEDAKR COLLEGE
BENGALURU)
4. SRI NIKHIL BAGALI
S/O MAHANESH BAGALI
AGED 21 YEARS
5
R/AT NO 17/5/284/25
AGRICULTURE COLONY
BIDAR 585403
(STUDENT OF BIDAR INSTITUTE OF MEDICAL SCIENCES
BIDAR)
5. KUM NAVYA YAMINI BANDLA
D/O SRI BADNAL KIRAN KUMAR
AGED 20 YEARS
R/AT A-404, PHASE I
DSR WHITE WATER APAREMNTE
CHIKKABELLANDUR BENGALURU 560035
(STUDENT OF SUBBAIAH INSTITUTE OF MEDICAL
SCIENCES
SHIVAMOGGA)
6. KUM MANISHA R PATEL
D/O RAVI KUMAR H M
AGED 20 YEARS
R/AT GIRLS HOSTEL
SS INSTITUTE OF MEDICAL SCIENCE
DAVANGERE 577001
(STUDENT OF SSIMS AND RC DAVAANGERE)
7. KUM RISHA PATAR
D/O SRI JAGANNATH PATAR
AGED 21 YEARS
RA/T GIRSL HOSTEL
SRIDEVI INSTITUTE OF MEDICAL SCIENCES
TUMAKURU 572101
(STUDDENT OF SRIDEVI INSTITUTE OF MEDICAL
SCIENCES, TUMAKURU)
8. SRI SAHIL KANNUR
S/OA RI ARVIND KUMAR
AGED 20 YEARS
R/AT BOYS HOSTEL
SS NIJALINGAPPA COLLEGE
BAGALKOTE 587101
(STUDENT OF BVV SANGHAS S NIGJALINGAPPA
COLLEGE BAGALKOTE)
9. KUM DHANUSHREE PV
D/O SRI VIJAYKUMAR P G
AGED 21 YEARS
R/AT PARESEANDRA
CHIKKABALLAAPUR 562104
(STUDENT OF SUBBAIAH INSTITUERE
OF MEDICAL SCIENCES)
6
10 . SRI AKULA SHARAVATHI SAI
S/O SRI AKULA SRINATH
AGED 20 YEARS
R/AT MAHAVEERA HORIZON VILLAS
AYYAPPA NAGAR, BRINDAVAN LAYOUT
K R PURAM, BENGALURU 560036
(STUDENT OF M S RAMAIAH MEDICAL
COLLGE, BENGALURU)
...PETITIONERS
(BY SRI. PRADEEP PATIL., ADVOCATE)
AND:
RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
4TH T BLOCK, JAYANAGAR
BENGALURU - 560 041.
(REP BY ITS REGISTRAR EVALUATION)
...RESPONDENT
(BY SRI. D.N.NANJUNDA REDDY., SENIOR COUNSEL FOR
SMT. FARAHA FATHIMA, ADVOCATE)
THIS W.P. IS FILED UNDER ARTICLES 226 & 227 OF THE
CONSTITUTION OF INDIA PRAYING TO ISSUE DIRECTION TO
THE RESPONDENT TO SEND THE ANSWER SCRIPTS TO THE
THIRD VALUATOR FOR REVALUATION AND ANNOUNCE THE
RESULTS BY CONSIDERING THE AVERAGE OF BEST OF TWO
MARKS AS AWARDED BY THE THREE EXAMINERS IN VIEW OF
THE JUDGMENTS OF THIS HONBLE COURT IN
W.P.NO.31335/2019 PRODUCED AS ANNEXURE-C, IN
W.P.NO.13626/2021 PRODUCED AS ANNEXURE-G AND
AFFIRMED IN W.P.NO.9004/2022 PRODUCED AS ANNEXURE-H
AND CONFIRMED IN W.P.NO.200862/2021 PRODUCED AS
ANNEXURE-F AND ETC.
IN.W.P.No. 13280/2022
BETWEEN:
1. SRI ARGHYADEEP DEY
S/O KHOKANCHANDRA DEY
AGED 20 YEARS
R/O NO. 004, UDHAYAPUR GOMATI
TRIPURA - 599120
2. SMT. PUTHALVEETTIL GAYATHREE
D/O SURESH KUMAR P
AGED 21 YEARS
7
R/O PARAMBATH HOUSE
VHORODI POST
VADAKARA KOZHIKODE
KERALA - 673 003
3. MS NIHARIKA D
D/O DODDARANGAPPA
AGED 21 YEARS
R/AT KORALAHALLI VILLAGE
KACHINAKATTE POST
SHIVAMOGGA - 577 22
4. MS. SNEHA SAMUDRALA
D/O KIRAN SAMUDRALA
AGED 21 YEARS
R/AT 1384, 2ND BLOCK, BDA LAYOUT,
J P NAGAR, 8TH PHASE
BENGALURU - 560 083
5. SRI CHINTHAN KAVALAGI
S/O SHRISHYLE KAVALAGI
AGED 20 YEARS
R/O CHANDHA KAVATE
VIJAYAPURA - 586 128
6. SRI CHAITHANYA M
D/O SHIVAPPA M
AGED 21 YEARS
R/O B R CHANNABASAVANAGOWDA
MAHASABHA, VIJAYA VITTALA NAGAR
SIRAGUPPA BELLARY DISTRICT - 583 121
7. SRI SANJAY P K
S/O KRISHNAMURTHY P S
AGED 19 YEARS
R/O HOSAKOTE
BENGALURU RURAL DISTRICT
BENGALURU - 56214
8. SMT. SHRUSTI PATATAR
D/O MAHANTHESH
AGED 19 YEARS
R/O GANGAMBIKA LADIES HOSTEL
S NIGALINGAPPA MEDICAL COLLEGE
NAVANAGAR BAGALKOT - 587 101
9. SRI SANKETH J NAIK
S/O JAYARAMA K NAIK
AGED 20 YEARS
8
R/AT QUARTERS NO. 74/4
POONGLI ENCLAVE
SANJEEVINI NAGAR
HEBBAL, BENGALURU - 560 092.
10 . MR. BENU M R
S/O M B RAMACHANDRA
AGED 21 YEARS
NO.161, 25TH MAIN, SRINAGAR
BENGALURU - 560 050.
11 . SRI CHIRAYU S REDDY
S/O SRINATH REDDY
AGED 20 YEARS
R/O NO. 1356, FLAT NO.101,
KAY ARRMAVERICK APARTMENT
3RD CROSS, JUDICIAL LAYOUT,
BENGALURU - 560 065.
12 . MS. THEJASWINI B NAIDU
D/O BHASKAR N
AGED 21 YEARS
NO.16/2, GOMATHA NILAYA
11TH A CROSS, MALLESHWARAM
BENGALURU - 560 003.
13 . SRI GAGAN R VALMIKI
S/O RAMESH S
AGED 20 YEARS
R/AT KUMATARA NILAYA
SARASWATHIPURAM
10TH CROSS, RADHAKRISHNAN ROAD
TUMAKURU - 572 105.
14 . SRI GOURAV N
S/O NAGARAJ
AGED 21 YEARS
R/O KASTURI NIVAS
TEACHERS COLONY,
MULUBAGILU TOWN
KOLAR DISTRICT - 563131
15 . SRI SAIKUMAR VAJJAL
S/O SHEKHAPPA VAJJAL
AGED 21 YEARS
R/O HOSTEL, SRINIVASA
INSTITUTE OF MEDICAL SCIENCE, MUKKA
MANGALURU - 574146
9
16 . SRI SHIVALLI S MANKANI
S/O SRINIVASA MANKANI
AGED 19 YEARS
R/O NO.4, M ATHIRA
SECTOR - 5, NAVANAGARA
BAGALKOTE - 587 103
17 . SRI SATWEEK SANJEEV PATIL
S/O SANJEEV
AGED 21 YEARS
R/O NO.20, SAJJAN LAYOUT ADARSHA NAGAR
VIJAYAPURA - 586 128
18 . SRI RAHUL RATHOD
S/O CHATRU
AGED 20 YEARS
R/O WARD NO.4,
DEVALA HIPPARAGI
VIJAYAPURA - 586 115
19 . SRI JEEVAN SHIRAHATTI
S/O JAYAPAL
AGED 20 YEARS
R/O HARUGERY
RAYABHAG TALUK
BELAGAVI DISTRICT - 591 220
20 . SMT. TWISHA R SETTY
D/O M RAVIRAJ SETTY
AGED 21 YEARS
R/O ASHLESHA NO.1/105/18
LALBAHADDUR SHASTRI NAGAR
MAROLI KULASHEKHAR D K
MANGALURU - 575 005
21 . SMT. GAYATHRI B M
D/O P MURUGAN
AGED 20 YEARS
R/O HOSTEL SUBBAIAH MEDICAL
COLLEGE PURALE
SHIVAMOGGA - 577 222
22 . SMT. MANJUSHRI S NAYAKA
D/O SHIVARAJA NAYAKA
AGED 21 YEARS
R/O KANNEGALA VILLAGE
CHAMARAJANAGARA TALUK AND DISTRICT - 571 313.
10
23 . SHREYAS M SHENOY
S/O M SRIKAR SHENOY
AGED 22 YEARS
NO.602, MITHILA APARTMENTS
KARANGALPADY, MANGALURU - 575 003
24 . SRINIVAS V JOSHI S/O VASUDEVANAND
AGED 21 YEARS
R/AT NAR OLD BUS STAND RATTIHALLI
DR JOSHI HOSPITAL, HAVERI - 581 116.
...PETITIONERS
(BY SRI. MONESH KUMAR.K.B., ADVOCATE)
AND:
RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
4TH T BLOCK, JAYANAGAR
BENGALURU - 560 041.
(REP BY ITS REGISTRAR EVALUATION)
...RESPONDENT
(BY SRI. D.N.NANJUNDA REDDY., SENIOR COUNSEL FOR
SMT. FARAHA FATHIMA, ADVOCATE)
THIS W.P. IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO ISSUE DIRECTION
TO THE RESPONDENT TO SEND THE ANSWER SCRIPTS TO THE
THIRD VALUATOR FOR REVALUATION AND ANNOUNCE THE
RESULTS BY CONSIDERING THE AVERAGE OF BEST OF TWO
MARKS AS AWARDED BY THE THREE EXAMINERS IN VIEW OF
THE JUDGMENTS OF THIS HONBLE COURT IN
W.P.NO.31335/2019 PRODUCED AS ANNEXURE-C IN WP
O.13626/2021 PRODUCED AS ANNEXURE-G AND AFFIRMED IN
W.P.NO.9004/2022, PRODUCED AS ANNEXURE-H AND
CONFIRMED IN W.P.NO.200862/2021 PRODUCED AS ANNEXURE-
F AND ETC.
IN W.P.No. 13357/2022
BETWEEN:
MEGHANA S.J
D/O SUBHASCHANDRA
AGED ABOUT 20 YEARS
R/AT: 505 KBH HIGHRISE
15TH A CROSS, SECTOR-1
YELAHANKA NEW TOWN
BENGALURU - 560 064. ...PETITIONER
(BY SRI. TRIVIKRAM.S., ADVOCATE)
11
AND:
1. THE REGISTRAR (EVALUATION)
RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
HAVING ITS OFFICE AT:
4TH T BLOCK, JAYANAGAR
BENGALURU - 560 041.
2. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
REPRESENTED BY ITS VICE CHANCELLOR
HAVING ITS OFFICE AT:
4TH T BLOCK, JAYANAGAR
BENGALURU - 560 041.
...RESPONDENTS
(BY SRI. D.N.NANJUNDA REDDY., SENIOR COUNSEL FOR
SMT. FARAHA FATHIMA, ADVOCATE)
THIS W.P. IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO DIRECTING TEH R-2
TO RE-EVALUATE PHYSIOLOGY PAPER 1 AND 2 IN WHICH THE
PETITIONER HAS FAILED IN TERMS OF THE ORDER DATED:
07.10.2021 IN W.P. NO. 13626/2021 VIDE ANNEXURE-C AND ETC.
IN W.P.No. 14984/2022
BETWEEN:
1. MS. VIDYASHREE K
D/O KRISHNAMURTHY
AGED 22 YEARS,
R/O NO.1468-1
1ST CROSS, 1ST MAIN, T DASARAHALLI
BENGALURU-560 057.
2. MS SHANKARAMMA
D/O SOMANAGOUDA
AGED ABOUT 21 YEARS
R/O HOSTEL,RAICHUR INSTITUTE OF
MEDICAL SCIENCES
RAICHUR-584101
3. MS V SUPRIYA
D/O N VENKATESH
AGED ABOUT 20 YEARS,
R/AT NO.19, 1ST MAIN BETHAL NAGAR
KODIGEHALLI MAIN ROAD,
BENGLAURU-560036.
12
4. MS FARHEEN FATHIMA SYED
D/O SYED BABAJAN
AGE 22 YEARS
R/AT 10, KOOLZ INDUSTRIES 1ST CROSS,
KRISHNAMMA GARDEN BENSON TOWN
BENGALURU-560046.
5. MS SHARADDHA NILOOR
D/O CHANDRASHEKAR B NILOOR
AGE ABOUT 22 YEARS,
R/O 478, 12TH CROSS,
3RD BLOCK, VISHWAPRIYA LAYOUT
BENGALURU-560 068.
6. SRI MALLAEDDY PATIL
S/O BHEEMARAYAGOUDA
AGED ABOUT 21 YEARS
R/O VIVEKANANDA NAGAR OPP LIC
YADGIR-585201.
7. MS AISHWARYA PATIL
S/O SIDDALINGAPPA PATIL
AGE 19 YEARS
R/O BASAVESHWARA COLONYR
RAICHUR-584101
8. SRI PRAJWAL CHOWGLE
S/O SATHISH
AGED ABOUT 20 YEARS
R/AT MADABAVI ATHANI
BELAGAVI-591304
9. MS MANASI RAM P
D/O RAMAIAH P
AGED ABOUT 21 YEARS
R/O NO.728, 9TH BLOCK
10TH MAIN NAGARABHAVI
2ND STAGE BENGALURU-560072
10 . SRI BHUVAN G
S/O GOPAL NAIK
AGE 20 YEARS, T R NAGAR
CHALLAKERE CHITRADURGA-577522
11 . SRI MANVITH R M
S/O MANJUNATH REDDY
AGE 19 YEARS
R/AT RAMANAYAKANAHALLI GUNJUR POST
VARTHUR BENGALURU-560 087.
13
12 . SRI AMAN M
S/O MOAHMMED KHUNJU
AGE 20 YEARS
R/O THANNIMOOTTIL HOUSE OTTAPPANA
TJOTTAPPALLY PO
AMBALAPUZHA ALLAPPUZJA
KERALA STATE-688561
13 . MS RUTHU S
D/O SHEKARAPPA S
AGE 21 YEARS
R/O HOSTEL, S S INSTITUTE OF MEDICAL SCIENCES
DAVANAGRE-577001
14 . MS SINSHA C U
D/O C H UMAR
AGED 20 YEARS
R/O CHAKKALA KUNNAN
VADAPURAM POST
PALAPARAMB, NILAMBUR
KERALA-676542.
15 . SRI GANESH MOTILAL NAIK
S/O MOTILAL NAIK
AGED 22 YEARS,
R/O RAMAJI NILAY HULLUR L T
MUDDEBIHAL, VIJAYAPURA-586 213.
16 . SRI CHIRAG SACHAN
S/O SHIVAKUMAR
AGED 21 YEARS,R/O HOSTEL SRIDEVI
INSTITUTE OF MEDICAL SCIENCES
SIRA ROAD, LINGAPURA
TUMAKUR-572 106.
17 . SRI PAVAN V
S/O VENKATESH B
AGED 20 YEARS
R/O H H ROAD, PURLE
SHIVAMOGGA-577222.
18 . MS RAKSHITA K
D/O KRISHNAPPA
AGED 21 YEARS
R/O 531, 1ST MAIN ROAD,
12TH CROSS, RHCS LAYOUT
BENGALURU-560 091.
14
19 . MS TADAR YAZA
D/O TADARA BABIN
AGED 19 YEARS,
R/O SECTOR A NAHAR LAGUN
PAPUN PARE
ARUNACHAL PRADESH-791110.
20 . MS SHRUTHI PARVATHA
D/O SIVASUBRAMANYA
AGED 21 YEARS
R/AT NO.230 MODERN CITY UTHUKKULI ROAD,
MANNARAI, TIRUPPUR
TAMIL NADU-641607
...PETITIONERS
(BY SRI. PRADEEP PATIL., ADVOCATE)
AND:
RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCE
4TH T BLOCK, JAYANAGAR
BENGALURU - 560 041
REP BY ITS REGISTRAR(EAVALUATION)
...RESPONDENT
(BY SRI. D.N. NANJUNDA REDDY., SENIOR COUNSEL FOR
SMT. FARAH FATHIMA, ADVOCATE)
THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND\
227 OF THE CONSTITUTION OF INDIA PRAYING TO DIRECT IN
THE NATURE OF MANDAMUS TO THE RESPONDENT TO SEND
THE ANSWER SCRIPTS TO THE THIRD VALUATOR FOR
REVALUATION AND ANNOUNCE THE RESULTS BY
CONSIDERING THE AVERAGE OF BEST OF TWO MARKS AS
AWARDED BY THE THREE EXAMINERS IN VIEW OF THE
JUDGMENTS OF THIS HONBLE COUR TIN W.P.NO.31335/2019
PRODUCED AT ANNEXURE-C IN W.P.NO.13626/2021 PRODUCED
AS ANNEXURE-G AND AFFIRMED IN W.P.NO.9004/2022
PRODUCED AS ANNEXURE-H AND ETC.
IN W.P. No. 15270/2022
BETWEEN:
1. SRI. N GIRI VENKATA SAI VAMSHI
S/O N NAGARAJU AGED ABOUT 21 YEARS,
R/O JALAPUR CAMP MANVI TALUK
RAICHUR DISTRICT 584123
15
2. SRI VIJAYASAGAR V K
S/O VIJAYAKUMAR G,
AGED ABOUT 20 YEARS,
R/O YELLAUVILAI, AYACODE CHEERRUPALOOR,
KANYAKUMARI DISTRICT
TAMIL NADU 629161.
3. SRI SHIVAPRASAD TALIKOTE
S/O BASAVARAJ,
AGED 19 YEARS,
R/AT JOSHI GALLI, ILKAL BAGALKOTE DISTRICT 587125
4. SMT MALVIKA PRAKASH
D/O PRAKASH G V, AGED ABOUT 21 YEARS,
NO 392, BANASHANKARI II STAGE
SHASTRI NAGAR
BENGALURU 560028
5. SRI L ABHISHEK
S/O LAKSHMAN LAMANI,
AGED ABOUT 22 YEARS
SANJEEVANI CLINIC MADALAGHATTA CIRCLE,
MAIN ROAD HOOVINAHADAGALI
VIJAYANAGARA DISTRICT 583215.
6. SMT SOUNDARYA BALE
D/O NIRANJAN BALE AGED 21 YEARS, R/AT 6-2-68/5
AMARKHAD LAYOUT RAICHUR 584103.
7. SMT MANABI SAMAL
D/O PRASANNA KUMAR SAMAL,
AGED ABOUT 21 YEARS,
FEMALE DOCTORS HOUSE
DR B R AMBEDKAR MEDICAL COLLEGE
DADUGONDANAHALLI
BENGALURU 560 015.
8. SMT LEKHA A
D/O ANDANAPPA AGE 20 YEARS,
R/O NO C-3, UAS STAFF QUARTERS HEBBAL
BENGALURU 560 024.
9. SRI KOLEKAR PRANAV VISHWARAJ
S/O VISHWARAJ, AGED ABOUT 21 YEARS, R/O KAVATHE
MAHANKAL SANGLI,
MAHARASHTRA 416405
16
10 . SRI H VISHALKUMAR
S/O HARIKUMAR L, AGED 20 YEARS, R/O NO 91,
3RD STAGE, 4TH BLOCK SBI STOP COLONY
BASAVESHWARANAGARA,
BENGALURU 560 079.
11 . SRI VISHALBABU K D D
S/O DWARAKANATH BABU K L S
AGED ABOUT 20 YEARS,
R/O NO H 201, PURVA FOUNTEN SQUARE
VARTHURU ROAD, MARTHAHALLI
BENGALURU
12 . SRI RANJAN M B
S/O BALARAJ, AGED 22 YEARS,
R/O KANAKAPURA
RAMANAGARA DISTRICT 562117.
13 . SRI BASIL MOHAMMED
S/O P V MOHAMMED NOUSHAD
AGED ABOUT 21 YEARS,
R/O NAURA ADURTILLA PAYANGADI KANNUR
KERALA 670303.
14 . SMT MATTIHALLI NEHA
D/O M DEVENDRAPPA AGED 21 YEARS,
R/O FEMALE DOCTORS HOUSE
B R AMBEDKAR MEDICAL COLLEGE
BENGALURU 560045
15 . SRI PARIKSHATH J
S/O DR JAYARAM H NAIK, AGE 21 YEARS,
R/O DR JAYARAM CLINIC HOSADURGA 577527
CHITRADURGA DIST.
16 . SRI Y MANVITH
S/O Y MALLIKARJUN AGED 20 YEARS R/O
GOLDENPALMS APARTMENT,
K R PURAM BENGALURU 560 077.
17 . SRI ANTO DOMINIC
S/O DOMINIC JOSEPH
AGED 20 YEARS, R/O VALLAYIL KALAPURACKL
KUDKKACHIRA KERALA 686 635.
18 . SRI SREERAJ SOMAN
S/O SOMARAJAN K,
AGED 21 YEARS,
R/O SHRUTHY SHYALAM,
17
KUTTEMPEROR MUNAR
KERALA 6865612.
19 . SRI M D SAAD RAHIL
S/O SYED AHAMED AGED 19 YEARS,
R/O NO 11/1814/17 OPP SANJEEVANI PRESS
VIJAYANAGARA KALABURGI 585 103.
20 . SMT UNNATHASHREE B S
D/O R SREENIVASA,
AGED 21 YEARS,
R/O SRI LAKSHMIVENKATESHWARA NILAYA
MIG 15, KBG COLONY, KERAGOTE,
CHITRADURGA 577501
...PETITIONERS
(BY SRI. PRADEEP PATIL., ADVOCATE)
AND:
RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
4TH T BLOCK, JAYANAGAR
BENGALURU - 560 041
REP. BY ITS REGISTRAR( EVALUATION).
...RESPONDENT
(BY SRI. D.N.NANJUNDA REDDY., SENIOR COUNSEL FOR
SMT. FARAH FATHIMA, ADVOCATE)
THIS W.P. IS FILED UNDER ARTICLES 226 & 227 OF THE
CONSTITUTION OF INDIA PRAYING TO ISSUE DIRECTIONS TO
THE RESPONDENT TO SEND THE ANSWER SCRIPTS TO THE
THIRD VALUATOR FOR REVALUATION AND ANNOUNCE THE
RESULTS BY CONSIDERING THE AVERAGE OF BEST OF TWO
MARKS AS AWARDED BY THE THREE EXAMINERS IN VIEW OF
THE JUDGEMENTS OF THIS HONBLE COURT IN
W.P.NO.31335/2019 PRODUCED AS ANNEXURE-C, IN
W.P.NO.13626/2021, PRODUCED AS ANNEXURE-G AND
AFFIRMED IN W.P.NO.9004/2022 PRODUCED AS ANNEXURE-H
AND ETC.
IN W.P.No. 15890/2022
BETWEEN:
1. MS AISWARYA T S
D/O SRESH BABU T V
AGED ABOUT 19 YEARS,
R/AT KANACHUR INSTITUTE OF MEDICAL SCIENCES
18
NATEKAL
MANGALORE-575001.
2. MS AISHWARYA M R
D/O RAMACHANDRA M A
AGED ABOUT 21 YEAS,
R/O HOSTEL K V J MEDICAL COLLEGE
SULYA DAKSHINA KANNADA-574327.
3. SRI GAVIN SABU
S/O SABU BABY
AGED ABOUT 25 YEARS
R/O PALATHINKAL
PARAYIL CHERUKALANJI RANI
PATHANAMTHITTA
KERALA-589673.
4. SRI ABAY GOUDA
S/O BHEEMAYYAGOUDA
AGE 23 YEARS
R/O NO.11, CBI COLONY
NEAR ESI HOSPITAL
KALABURAGI-585103
5. SRI LAMEES FATHIMA.
D/O RIYAZ KHAN
AGE 20 YEARS
R/O C-55, JAMIYA MASJID ROAD,
1st CROSS
KATHIBENAHALLI BENGALURU-562114.
6. SRI S M HARIPRASAD
S/O MILLIYAPPA
AGE 21 YEARS
R/O NO.2894/A 14TH WARD
VENKATESHWARA TEMPLE ROAD
SMIORE COLONY SANDOOR
VIJAYANAGARA-583119.
7. SRI JOSE JOSEPH
S/O JOSE E PHILIP
AGE 21 YEARS
R/O ERUPPAKATTU
PARATHODU KOTTAYAM
KERALA-686 513.
8. MS MONICA B
D/O BABU R
AGED 19 YEARS
19
R/O NO.79/3
1ST MAIN, BHARATHI LAYOUT,
S G PALYA, BENGALURU-560029.
9. MS DIVYA G N
D/O NARASIMHA REDDY G
AGED 21 YEARS
R/O NO.5 10TH CROSS
BANDAPPA GARDEN MUTHYALA NAGARA
MATHIKERE
BANGALORE-560 054.
10 . SRI SAMARTH DEEP S J
S/O JAGADEESH S N
AGE 20 YEARS
R/O B-3-481
SRI SURENDRA SADANA 5TH CROSS
ASSAIGOLI MANGALORE-574199.
11 . SRI VINAYA S HUDED
S/O SHARANAPPA UDDED
AGED 20 YEARS
R/O VINAYAKA MEDICAL STORE
BELLARY ROAD
KAMPLI BELLARI-583132.
12 . SRI MOHAMMED BAQUIR
S/O C K SHAHWAZ BABA
AGED 20 YEARS, R/O NO.315
4TH E CROSS, 3RD BLOCK
HRBR LAYOUT,
KALYAN NAGARA
BENGALURU-560043.
13 . SRI RAHUL M
S/O MALLIKARJUNA M S
AGE 21 YEARS
R/O NO.661, 2ND CROSS
CBI ROAD, HMT LAYOUT
R T NAGARA
BENGALURU-560032.
14 . MS B SAI NANDINI
D/O S SATHYANARAYANA
AGE 21 YEARS
R/O B-3 BHAGAVATHI SHELTERS
DADY COLONY
RAICHUR-584101.
20
15 . SRI ABHISHEK MARUTHI KILARGI
S/O MARUTHI SADEPPA KILARGI
AGE 20 YEARS
R/O HOUSE NO.69/1
GOKAL FALLS GOKAL
BEGAVI DISTRICT-591308.
16 . MS NIVEDITHA PATIL
D/O SHIVAPRABHU PATIL
AGE 19 YEARS
R/O AT MIG-KHB COLONY
KALABURAGI-585102.
17 . MS RUCHITHA M GOWDA
D/O MANJEGOWDA
AGE 20 YEARS,
R/O NO.4, 5TH CROSS,
MANJUNATHA LAYOUT
R T NAGARA
BENGALURU-560 032.
18 . SRI MOHAMMED JUNAID B I
S/O MOHAMMED INAYATH B I
AGE 21 YEARS
R/O 5TH CROSS,
PRASHANTH NAGAR
HARIHAR
DAVANAGERE-577601.
19 . MS PARINITHA D HOSAMANI
D/O DASHARATH
AGE 25 YEARS,
R/O NO.125 KHB COLONY
SOLLAPURA ROAD
VIJAYAPURA-586101.
20 . SRI SHIREESH AMMINA BHAVI
S/O RAJESHA AMMINA BHAVI
AGE 18 YEARS,
R/O FLAT NO.9 SURYA NAGAR
HUBBALLI-580023.
21 . MS KRUTHIKA JAYAKUMAR
D/O P JAYAKUMAR
AGE 20 YARS
R/O NO.10, 11TH CROSS,
LAKSHMIPURAM
HALASURU BENGALURU-560008.
21
22 . MS ANURADHA GANGOL
D/O MALTHESHAGOUDA
AGE 20 YEARS
R/O AJIMS MBBS GIRLS HOSTEL
KUNTIKANA
MANGALURU D K -575004.
23 . SRI VARUN PATHAK
S/O HIREN T PATHAK
AGE 20 YEARS
R/O NO.28,
SANGAM SOCIETY
CITY LIGHT ROAD
SWATH GUJARATH-395007.
24 . SRI HARSHA T R
S/O RAJU T L
AGE 20 YEARS
R/O HOSTEL AKASH INSTITUTE OF MEDICAL SCIENCES
AND RESEARCH CENTRE
DEVANAHALLI
BENGALURU RURAL-562110.
25 . SRI BASAVANTH RAO DESAI
S/O BAPU SAHEB
AGE 21 YEARS
R/O SECTOR NO.52
FLAT NO.29/D
NAVNAGAR BAGALKOT-587103.
26 . MS ANANYA P
D/O VASANTH P
AGED 21 YEARS
R/O NO.49, 7TH B MAIN ROAD,
MUTHYALA NAGARA,
BANDAPPA GARDEN
MATHIKERE BENGALURU-560004.
27 . SRI KIRAN S JOGUR
S/O SAHEB GOUD M J
AGE 21 YEARS
R/O KALURU
CHIKKALURU JEVARGI
KALABURGI-585310.
28 . SRI SUBIN BASHEER
S/O K BASHEER
AGED ABOUT 20 YEARS
R/O KOTTAIL HOUSE
22
ARIMBARA ROAD
MUSLIYARANGADI
NADIYIRUPPU
KONDOTTI
MALLAPURAM
KERALA-673638.
29 . SRI SAIPRASAD JADI
S/O RAGHAVENDRA JADI
AGED ABOUT 20 YEARS
R/O NO.102, SUDARSHANAM APARTMENT
NAGAPPA REDDY LAYOUT
ITPL ROAD, KUNDALAHALLI
BENGALURU-560 037.
30 . MS PRIYANKA M
D/O MANIVASAGAM
AGED ABOUT 21 YEARS
R/O NO.1710/16, 9TH CROSS
SIDDAVEERAPPA LAYOUT
DAVANAGERE-577001.
31 . SRI BASAVARAJ SURESH BANAKAR
S/O SURESH C BANAKAR
AGED ABOUT 20 YEARS
R/O MRUTHYANJAYA NAGARA
8TH CROSS, P B ROAD
RANEBENNUR
HAVERI DISTRICT-581 115.
32 . SRI HASHIM IBRAHIM
S/O B G HANEEF
AGED ABOUT 21 YEARS
R/O HASIM TOWER
MASTHIKATTE , ULLAL
MANGALURU-575020.
33 . SRI PRAJWAL BIRADAR
S/O BASAVARAJ BIRADAR
AGED ABOUT 20 YEARS
R/O NO.3-1042/2
SIDDESHYWARA NAGAR
GAZIPUR, KALABURAGI-585101.
34 . SRI DABEYAN SUBUDDHI
S/O UTTAM KUMAR SUBBUDDI
AGED ABOUT 20 YEARS
R/O R/20, PEBBLEBAY
BAGAMUGALIA
23
BHOOPAL
MADHYA PRADESH-462043.
35 . SRI BIRADAR SHUBHAM ANNA RAO
S/O ANNA RAO
AGE 21 YEARS,
R/O HOSTEL AL-AMEEN MEDICAL COLLEGE
VIJAYAPURA -586101.
36 . SRI SHRUSTI SHANKAR GOUD BIRADAR
S/O SHANKAR GOUD BIRADAR
AGE 22 YEARS,
R/O ATAL BIHARI VAJAPEYEE MEDICAL COLLEGE
BENGALURU -560111.
37 . SRI VIDYASAGAR
S/O MALLIKARJUN
AGE 22 YEARS
R/O MADIVAL CIRCLE
BIDAR -585403.
38 . SRI T DHEERAJ
S/O S K THAMMA REDDY
AGE 19 YEARS,
R/O 4038 CHOUDESHWARI NILAYA
SHANTHINAGAR BANGARPET
KOLAR DISTRICT-563114.
39 . MS BRINDA P S
D/O SHANKARA MURTHY P
AGE 21 YEARS,
R/O SUBBAIAH INSTITUTE OF MEDICAL SCIENCES
PURALE SHIVAMOGGA -577201.
40 . SRI SHEIK MOHAMMED MUSTAFFA
S/O SHEIK BASHA MOHIDDIN
AGE 21 YEARS
R/O HOSTEL AL-AMEEN COLLEGE
VIJAYAPURA -586101.
41 . MS ANJANA GEORGE
D/O MUTTUMGAL EMBROZE JEORGE
AGE 21 YEARS
R/O HOSTEL
FATHER MULLAR S MEDICAL COLLEGE
MANGALURU-574173.
42 . MS LEKHANA K N
D/O NAGENDRA K S
24
AGED 20 YEARS
R/O SRI RAGHAVENDRA NILAYA
3RD CROSS VIVEKANAGARA
HASSAN-573202.
43 . MS TALLAM SAI BHAVISHYA
D/O T MALLIKARJUNA
AGED 21 YEARS
R/O NO.4/215 VASAVI ROAD
BUKKAPATNAM
SATHYASAI DISTRICT
ANDHRA PRADESH-514144.
44 . SRI MOHAMMED SADIQ
S/O MOHAMMED MUMTAZ PASHA
AGED 20 YEARS
R/O 12/1 KEMP ROAD
FRESSURE TOWN
BENGALURU-560005.
45 . MS CHAYA J A
D/O JAGANNATH B AWATAGI
AGED 19 YEARS
R/O GIRIJA NIVAS
KHB COLONY
GOVINDARAJA NAGARA
BENGALURU-560079.
46 . SRI ADIRATH MAJUMDAR
S/O DILIP KUMAR MAJUMDAR
AGED 21 YEARS
R/O HOSTEL SRIDEVEI INSTITUTE OF MEDICAL
INSTITUTE
TUMKURU-572101.
47 . SRI DEEPAK V GOWDA
S/O VENKATESH T
AGED 20 YEARS
R/O 742 CHAMUNDESHWARI NILAYA
HESARAGHATTA MAIN ROAD
CHIKKABANAVARA
BENGALURU-560090.
48 . SRI RATNAKAR M
S/O MALLIKARJUNA
AGED ABOUT 22 YEARS
R/O GOLAGIRI
SINDAGI TALUK
VIJAYAPURA DISTRICT 586128.
25
49 . SMT. POORNIMA
D/O RAMESH REDDY
19 YEARS
R/O KADAGRAHARA
SARJAPURA ROAD,
ANEKAL TALUK
BENGALURU 562125.
50 . SRI KULDEEP KALITA
S/O BABUL KALITA
AGED ABOUT 23 YEARS
R/O NO. 486, WARD NO.8
BRAHMAPURA, GOLAPURA
ASSAM STATE 783101.
51 . SRI ABHAY SATHEESAN NAIR
S/O SATHEESAN KALARIVAYIL
AGED 20 YEARS
R/O SILKONIA APARTMENTS
KUTHAR, MANGALURU 575017.
52 . SRI. ANARPITH PATTNAIK
S/O DURGASIS PATTNAIK
AGED 21 YEARS
R/O HOSTEL, OXFORD MEDICAL COLLEGE
BENGALURU 560 107.
53 . MS. PRAPTHI MISHRA
D/O PRASANTA KUMAR MISHRA
AGED 21 YEARS
R/O B-47, NSCH, TALCHER , DERA,
GHANTAPADA, ANGUL, ODISHA 579103.
54 . SRI HRITHVIK V
S/O M.S. VENKATA REDDY
AGED ABOUT 22 YEARS
R/O 1249, KOTE STREET
BEGUR, BENGALURU 560068.
55 . MS. NOOR FATHIMA
D/O P. BASHA
AGED ABOUT 21 YEARS
R/O G-7,4TH CROSS
JCR EXTENSION
CHITRADURGA 577 501.
56 . MS. SHAYISTHA TABASSUM
D/O KHALID AHMED SHARIEF
26
AGED 21 YEARS
R/O NEAR AZZIZYA MASJID
HYDARI NAGAR, MULUBAGILU TOWN
KOLAR 563131.
57 . SRI. RAHUL N
S/O NANJEGWODA K R
AGED ABOUT 19 YEARS
R/O HOSTEL, BENGALURU MEDICAL COLLEGE
BENGALURU 560 004.
58 . SRI RITESH KAMBLE S/O ILAS
AGED 21 YEARS
R/O HUDCO COLONY
SANKESHWAR, HUKKERI TALUK
BELAVAGI 591313.
59 . SRI PRADEEP KUMAR K
S/O DAMODARA K
AGED ABOUT 20 YEARS
R/O ASHOKA NAGARA
2ND CROSS, SIRAGUPPA ROAD,
BELLARY 583102.
60 . SRI. SIDDALINGESH N. HUGAR
S/O NIJAGUNI HUGAR
AGED 22 YEARS
R/O KAMADOLI, KUNDAGOLA TALUK
DHARWAD 560002.
61 . MS AISWARYA P
D/O MESSIDAS C
AGED ABOUT 21 YEAWRS
R/AT DAS MANCHADI KOTTAMAM
PARASUVIKAL P O
KERALA 695508.
62 . MS TEJASWINI S PATIL
D/O SANNAGOUDAR R PATIL
AGED ABOUT 22 YEARS
R/AT MALLIKURJANA
SADANA RAVEENDRA COLONY
HIREKERUR HAVERI 581111.
63 . SRI SRIHARI V S/O N VENKATESH,
AGED ABOUT 20 YEARS,
NEAR GURUKULA SCHOOL
VIDYANAGAR DODDABALAPURA
BANGALORE RURAL 561203.
27
64 . MS SREELAKSHMI K
D/O NARAYANAN K AGED ABOUT 24 YEARS,
R/AT CHORAN HOUSE CHIRAKKAL PO
KANNUR KERALA 670011.
65 . MS JENISSA JOY THOTTIYIL
D/O THOTTIYIL VAEGHESE JOY
AGED ABOUT 20 YEARS,
R/AT THOTTIYIL RAMANAGLAM
ERUNAKURAM
KERALA 686663.
66 . MS MARIEN AASHIRITHA L
D/O LOURDAPPA SHETTY
AGED ABOUT 19 YEARS,
R/AT NO 105 AASHIRITHA NILAYA
MARIAPPA LAYOUT MEGANAPALYA
CHELEKERE 560043.
67 . MS SUSHTI RUDRAPPA BISAGUPPI
D/O R I BISAGUPPI,
AGED ABOUT 20 YEARS,
NO 430 MAHANT KRUPE MATHEERTH NAGAR
BELAGAVI 590015.
68 . SRI AQIB KAMRAM
S/O AFZAL UR REHAMAN,
AGED ABOUT 20 YEARS,
R/AT SANIA MANSION
ASIM LAYOUT SIRA
TUMAKUR 572137.
69 . CHANDRADITYA M P K
S/O PRASAD K
AGED 20 YERS
R/AT B-406
SRADDA PALMERA
KAVERAPAP LAYOUT
KADUBEESANAHALLI
BANGALORE 560103.
70 . SANSKRUTHI MALELSH SHANDAGE
D/O MALLESH SAHNDAGE
AGED 21 YEARS
R/AT SUSHILA MEMORIAL ENT HOSPITAL
HARUGERI, RAIBAG
BELAGAVI 591220.
28
71 . ARFEEN KOUSR S MISRIKOTI
D/O SHAKEEL AHMED
AGED 21 YEARS
R/AT NO 287, HALIYAL ROAD
DANDELI, UTTAR KANNADA 581325.
72 . VAATSALYA P KALBURGI
D/O PARBHUDEV KALBURGI
AGED 20 YEARS
R/AT NO 29, BASAVA CHETANA
BILGUNDI LAYOUT
GULBARGA 585105.
73 . SRI AJAY KUMAR SHANGOND
S/O CHANDRASHEKAR SHANGOND
AGED 21 YEARS
R/AT SANGAMESHWAR NILAYA
GUMPA, BIDAR 585401.
74 . SRI BASANAGOUDA KALLANGOUDA PATIL
S/O K G PATIL
AGED 20 YEARS
R/AT FARM HOUSE
BILAWAD ROAD, DEVALPUR
BILHONGAL
BELAGAVI 501102.
75 . SRI AMOGSHIDD BELGUNDI
S/O DR CHANDRASHEKAR BILGUNDI
AGED 21 YEARS
R/AT NO 146/147
MAHALAKSHMI KRUPA
ANANDESHWARI NAGAR
GULBARGA 585102.
76 . MS GOWRAVI P
D/O PRABHU D P MAALIGE,
AGED ABOUT 21 YEARS,
R/AT GOWRA NILAYA,
DANAYAKAPURA, BUKKAMBUDI,
AJJAMPURA, CHIKKAMAGALURU 577145.
77 . SRI. SHASHANK M IBRAHIMPUR
S/O MALLANAGOUDA S IBRAHIMPURA
AGED ABOUT 20 YEARS,
R/AT KOLIHAL, HUNASAGI
YADGIR 585 215.
29
78 . MS ASMA BADEMGOL
D/O GOUSMOHIDDIN
R/AT HOSTEL AL AMEEN MEDICAL COLLEGE,
VIJAYAPURA 586 101.
79 . MS RABIYA SHAHANI
D/O MD SHAHABUDDIN
R/AT YAIRIPOK NINGOTHOUNAI
MAYAI LEIKAI PO,ANDRO
IMPHAL EAST, MANIPUR 795 149.
80 . SRI. SHARWAN KUMAR
S/O MOHANLAL
R/AT JJMMC HOSTEL
MCC B BLOCK
DAVANAGERE 577 004.
81 . MS SAMANVITHA R
D/O D J RAMACHANDRA
AGED ABOUT 20 YEARS,
R/AT 17-23-1625/3(1) 1ST CROSS,
D SILVA LANE, KANKANADY
MANGALURU DK 575 002.
82 . SRI. NAGARAJ
S/O VARADARAJ AGED ABOUT 22 YEARS,
R/AT PAGADAINNI CAMP
SINDHANUR, RAICHUR 584128.
83 . SRI.ANANTHU SANTHOSH
S/O SANTHOSH KUMAR
JANARDHANA PILLAI
AGED 21 YEARS,
R/AT ANANTHAPURI ELAMPAL PO
PUNALUR, KOLLAM
KERALA-691 001.
84 . SRI MOHAMMAD ZAID BHAVIKATTI
S/O BAWASAB
AGED 23 YEARS,
R/AT BEHIND HERITAGE HOTEL
NEAR GOL GUMBAZ, HASHMI MANZIL
STATION ROAD,
VIJAYAPURA-586 104.
85 . SRI.SYED MUSTAFA HABEEB
S/O SUMAYYE VASEEM
AGED 19 YEARS,
R/AT 4/18, 3RD CROSS, 8TH MAIN ROAD,
30
BYRASANDRA, JAYANAGAR 1ST BLOCK,
BANGALORE-560011.
86 . MS BASAVA SRUSHTI S K
D/O SHIVAKKAL K S
AGED 21 YEARS,
R/AT 1692/9215 SIDDAVERRAPA LAYOUT,
11TH CROSS, DAVANAGERE-577 004.
87 . SWAROOP HARITSA S V
S/O VENKATESH S V
AGED 22 YEARS,
R/AT DEVI NILAYA, T K ROAD,
BADRAVATHI, SHIMOGA-577 245.
88 . MS AMRUTHA J S
D/O SHIVANANDA J K
AGED 20 YEARS,
R/AT 655/2, HONDADA ROAD,
DAVANAGERE-577 001.
89 . MS ANANYA R
D/O RAVICHANDRA
AGED 19 YEARS,
R/AT HOSTEL SRINIVAS MEDICAL COLLEGE,
MUKKA, D.K.-575021.
90 . SRI SURYA K S
S/O SURESH K.B.
AGED 22 YEARS,
R/AT HOSTEL BVV S NIJALINGAPPA
MEDICAL COLLEGE
BAGALKOT-587101.
91 . SRI PULKIT SUSHANT
S/O NEEL KAMAL
AGED 22 YEARS,
R/AT HOSTEL OXFORD MEDICAL COLLEGE,
ATTIBELE BANGALORE RURAL-562 107.
92 . SRI.BINDU MALYAM ALLAN VARUNA
S/O B P ALLAN HARI NARAYAN
AGED 21 YEARS,
R/AT NO.42, 16TH CROSS,
6TH PHASE, J.P.NAGAR,
BANGALORE-560 078.
93 . SRI.NAWAB KAKKAR
S/O SURENDRA KAKKAR
31
R/AT BOYS HOSTEL JNANA PRABHA,
EAST POINT CAMPUS, AVALAHALLI
BANGALORE-560049.
94 . SRI.KARTHIK RATHOD
S/O BHOJU RATHOD
AGED 21 YEARS,
R/AT SHREE BHUVANESHWARI NIVAS,
4TH CROSS VIDHYA NAGAR,
SINDAGI, VIJAYAPURA-586 128.
95 . SRI AJAY S/O DESAI
AGED 21 YEARS,
R/AT GOGI GANGUNAYAK TANDA
SHAHPUR, YADAGIR-585 223.
96 . SRI.MANOHAR R K
S/O KEMPAIAH R T
AGED 21 YEARS,
R/AT RAJATHADRIPURA,
KIBBANAHALLI HOBLI,
TIPTUR, TUMKUR-572 114.
97 . SRI.SUJAN K R
S/O K B RATNA RAJU
AGED 22 YEARS,
R/AT HOSTEL SRINIVAS MEDICAL COLLEGE
SURATHKAL, D.K.-575 011.
98 . SRI HRITHVIK S N
S/O SHIVAA SHANKAR K T
AGED 21 YEARS,
R/AT 328, 5TH MAIN,
12TH CROSS, MALLESHPALYA,
NEW THIPPASANDRA,
BANGALORE-560075.
99 . MS ZAIBA MUZNA
D/O MOHAMMAD SAMEERUDEEN
AGED 20 YEARS,
R/AT 1202, MAK THE STURROCK ROAD,
ATTAVAR, MANGALORE, D.K.-575 001.
100 . SRI.ANSHUL
S/O MAHABAL PRASAD
AGED 23 YEARS,
V/B/23/2, BANGLA YARD,
RAILWAY COLONY,
32
NEAR BHARAT MATHA SCHOOL
BILASPUR, CHATTISGHAR-495 004.
101 . MS CHATURVIKA D
D/O SUBBARAYUDU
AGED 21 YEARS,
R/AT NO.41/1, ABOVE HDFC BANK ATM,
2ND FLOOR, OPP RAILWAY GATE,
CHINNAPPANAHALLI,
BENGALURU-560037.
...PETITIONERS
(BY SRI. PRADEEP PATIL., ADVOCATE)
AND:
RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
4TH T BLOCK, JAYANAGAR
BENGALURU - 560 041
REP. BY ITS REGISTRAR( EVALUATION).
...RESPONDENT
(BY SRI. D.N.NANJUNDA REDDY., SENIOR COUNSEL FOR
SMT. FARAH FATHIMA, ADVOCATE)
THIS W.P. IS FILED UNDER ARTICLES 226 & 227 OF THE
CONSTITUTION OF INDIA PRAYING TO ISSUE DIRECTION TO
THE RESPONDENT TO SEND THE ANSWER SCRIPTS TO THE
THIRD VALUATOR FOR REVALUATION AND ANNOUNCE THE
RESULTS BY CONSIDERING THE AVERAGE OF BEST OF TWO
MARKS AS AWARDED BY THE THREE EXAMINERS IN VIEW OF
THE JUDGEMENTS OF THIS HONBLE COURT IN
W.P.NO.31335/2019 PRODUCED AS ANNEXURE-CM IN
W.P.NO.13626/2021 PRODUCED AS ANNEXURE-G AND
AFFIRMED IN W.P.NO.9004/2022, PRODUCED AS ANNEXURE-H
AND ETC.
IN W.P.No. 16668/2022
BETWEEN:
1. MR DORE P T V
S/O P T VENKATESHWARA NAIK
AGED 20 YEARS
UNI. REG. NO. 20M6145
R/O LAXMIPURA SATTUR POST
HARAPPANAHALLI BELLARY - 583 125.
2. MR. MOHAMMAD SAMAD
S/O SAIPANSA RAMPUR
33
AGED 22 YEARS
UNI. REG. NO. 19M3527
R/O S M RAMPUR, ATCB HIGH SCHOOL
SHAHPUR YADGIRI - 585 223.
3. MS. SAHANA P H
D/O PRAKASH C H
AGED 20 YEARS
UNI. REG. NO. 20M6207
R/O HEMADRI NO. 371/36
SEETHAMMA LAYOUT HARAPPANAHALLI
VIJAYANAGARA - 583 131.
4. MS. SANJANA B E
D/O ERASWAMY B
AGED 21 YEARS
UNI. REG. NO. 20M4878
R/O NO. 108 ICON SANTUARY
SARJAPURA BENGALURU MAIN ROAD
SARJAPURA BENGALURU - 562125.
5. MS. FIRDOSE SIDDIQ D
D/O B DADAPEER
AGED 20 YEARS
UNI. REG. NO. 20M6146
R/O GANESH LAYOUT,
2ND MAIN, 5TH CROSS, DAVANAGERE - 577 001.
6. MR. HRISHIK REDDY R
AGED 21 YEARS
S/O RAJA REDDY
UNI. REG. NO. 20M3334
R/O 91/B, KEMPAMMA DEVI ROAD
NEW THIPPASANDRA BENGALURU - 560 075.
7. MR. UDIT SATHISH
S/O DR B SATHISH BABY
AGED 20 YEARS
UNI. REG. NO.19M1571
R/O 390 UNION BANK CIRCLE
AGB LAYOUT, CHIKKABANAVARA POST
BENGALURU - 560090.
8. MR. SIDDESH B C
S/O SHIVAMURTHY B S
AGED 20 YEARS
UNI. REG. NO. 20M6357
R/O 306, SRI RANGA NILAYA
34
II STAGE, V CROSS, HALAKERE ROAD
CHITRADURGA.
9. MS. HITHASHREE L
D/O LOKESHMURTHY B
AGED 19 YEARS
UNI. REG. NO. 20M5850
R/O BYREVESHWARA NILAYA
NEAR SUNRISE SCHOOL, SUBHASHNAGAR
NELAMANGALA BENGALURU - 562123.
10 . MS. ANU A
AGED 19 YEARS
D/O C ANANDA
UNI. REG. NO.20M7244
R/O SKYLARK ARCADE NO.60, PHASE I
KODEGEHALLI KADUGODI POST
BENGALURU - 560067.
11 . MR. ANIKETH K H RASTAPURAMATH
AGED 22 YEARS
S/O DR. H V KOTTURESHA
REG. NO. 20M6126
R/O KOTTURESHA HOSPITAL AND RESEARCH CENTRE
6TH WARD, 100FT ROAD, VINAYAKA NAGARA
SHIVAMOGGA - 577 201
12 . MR. PRAMOD V C
AGED 20 YEARS
S/O V A CHANDRASHEKAR
UNI. REG. NO. 20M5132
R/O BOYS HOSTEL MVJ MEDICAL COLLEGE AND
RESEARCH HOSPITAL
BENGALURU.
...PETITIONERS
(BY SRI. ABHISHEK MALIPATIL., ADVOCATE)
AND:
1. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
4TH T BLOCK, JAYANAGAR
BENGALURU - 560 041
REP. BY ITS VICE CHANCELLOR.
2. THE REGISTRAR
RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES,
4TH T BLOCK JAYANAGAR
BENGALURU - 560 041.
...RESPONDENTS
(BY SRI. B.S. SACHIN., ADVOCATE)
35
THIS W.P. IS FILED UNDER ARTICLES 226 AND 227 OF
THE CONSTITUTION OF INDIA PRAYING TO DIRECT THE
RESPONDENT UNIVERSITY TO CONDUCT 4TH VALUATION OF
THE THEORY ANSWER PAPERS OF THE FAILED SUBJECTS OF
THE MBBS(RS4) EXAMINATIONS OF MAY 2022 UNDERTAKEN BY
AL THE PETITIONERS IN TERMS OF THE DIRECTIONS ISSUED
BY THIS HONBLE COURT VIDE ORDER DTD.7.10.2021 PASSED
IN W.P.NO.13626/2021 AND CONNECTED CASES VIDE
ANNEXURE-C AND TO ANNOUNCE THE RESULTS AFRESH
WITHOUT ANY DELAY AND ETC.
IN W.P.No.16739/2022
BETWEEN:
1. SRI GADDIPATTI DHARMA TEJA
S/O GADDIPATI BASAVA SANKAR
AGED 21 YEARS, R/AT FIRST FLOOR,
PRAGATI NAGAR, HYDERABAD
TELANGANA 500090
2. SRI. SYED SAFARAJ AKRAM
S/O ABDUL HAYAT
AGED ABOUT 21 YEARS,
R/AT AL AMEEN MEDICAL COLLEGE AND HOSPITAL,
VIJYAPUR, ATHANI ROAD,
MAULANA AZAD BOYS HOSTEL,
BELAGAUM 591 304
3. MS MOULAYA M
D/O MOHAN N.B
R/AT HOSTEL M S RAMAIAH,
MEDICAL COLLEGE
BENGALURU 560054
4. MS. K.R. TANMAYA
D/O RAJU
R/AT GIRLS HOSTEL
AMBEDKAR MEDICAL COLLEGE,
KADUGONDANAHALLI,
BENGALURU 560045
5. SRI. J SATHEESH ARAVIND
S/O JEYURAJ K
R/AT MVJ MEDICAL COLLEGE HOSTEL,
MVJ MEDICAL COLLEGE
DANDUPALYA,
HOSKOTE 562 114
36
6. MS SINDHOORA S
D/O SATHYENDRA SALIAN B
AGED ABOUT 21 YEARS,
R/AT SRINIVAS INSTITUTE OF
MEDICAL SCIENCES AND RESEARCH CENTER
MANGALURU 575 021
7. SRI. HITHAISH GOWDA R
S/O RAMACHANRAIAH T M
AGED ABOUT 21 YEARS,
R/AT SRI DEVI INSTITUTE OF MEDICAL SCIENCE
AND RESEARCH CENTER,
TUMKURU 572 103
8. MS LOPAMUDRA RAVEENDRAN
D/O RAVEENDRAN K P
AGED 22 YEARS,
R/AT HOSTEL SRINIVAS INSTITUTE OF MEDICAL
SCIENCE AND RESEARCH CENTER MUKKA
MANGALORE 575021
9. SRI. ASWIN A
S/O ASOK KUMAR P
R/AT HOSTEL SRI DEVI INSTITUTE OF
MEDICAL SCIENCE AND RESEARCH
TUMKU 572 103
10 . MS AMRUTHA M
D/O MAHENDRA Y G
R/AT HOSTEL AKASH MEDICAL COLLEGE
PRASANNAHALLI MAIN ROAD,
NEAR KEMPEGOWDA INTERNATIONAL
AIRPORT DEVANAHALLI
BENGALURU 562 110
11 . SRI CHAANAKYA CHALLA
S/O RAMESH BABU CHALLA
AGED 20 YEARS
R/AT JP DENTAL HOSPITAL 208
KK STREET OPP VINAYAKA SWAMI TEMPLE
DODDAPURAM STREET, CHITTOOR
ANDHRA PRADESH-517501.
12 . MS SIRIMAHALAKSHMI R
D/O RAMESH G R
AGED 21 YEARS
R/AT NO.145 DR K RAMAIAH
3RD MAIN PC EXTENSION
KOLAR-563101.
37
13 . MS SERAH MARIAM KHAN
D/O SHIHABUDEEN V K
AGED 21 YEARS
R/AT THOPPIL
MAYYANANAD (P.O.)
KOLLAM KERALA-691303.
14 . MS HARINNI SHREE A
D/O ANBAZHAGAN R
AGED 21 YEARS
R/AT 13 B HIGH SCHOOL STREET
ALLINAGARAM ,THENI
TAMIL NADU-625531.
15 . SRI MADHUSUDAN D
S/O DAYANANDA S
AGED 22 YEARS
R/AT NO.545/169 DOLLARS COLONY
NEAR SRIMATHI SRIDEVI THIMMAREDDY
PUBLIC SCHOOL SHAMANUR
DAVANAGERE-577004.
16 . SRI ANSHUL
S/O MAHABAL PRASAD AGED 23 YEARS
V/B.23/2
BANGALA YARD RAILWAY COLONY
BILASPUR
CHATTISGHAR-495004.
17 . MS DANESHWARI KONNUR
D/O SANKAPPA
AGED 21 YEARS
R/AT HOSTEL GADAG INSTITUTE OF MEDICAL SCIENCE
MALASAMUDRA
GADAG-581213.
18 . MS K REENA REDDY
D/O KONREDDY KRISHNA REDDY
AGED 21 YEARS
(O.D.C.) ANANTAPUR DISTRICT
ANDRA PRADESH-515561.
19 . SRI ARJUN L
S/O LAKSHMI NARASHIMAIAH N
AGED 21 YEARS
R/AT GANGOTHRI WATER SUPPLY
PRASHANTH NAGAR
CHICKBALLAPUR-562101.
38
20 . MS ARCHANA RAJ
D/O RAJEEV NAMBAIR AGED 21 YEARS
R/AT NO.18 SREEANJANAM
1ST A CROSS, MR RICHES GARDEN
NRI LAYOUT, 2ND STAGE
BANGALORE-560 016.
21 . MS ASHWINI K R
D/O KHEERU LAMANI
AGED 21 YEARS
R/AT AHERI LT NO.1
JAMBAGI
VIJAYAPURA-586112.
22 . SRI SUMAN S M
S/O NIRANJAN S M
AGED 21 YEARS
R/AT SACHIN DIGITAL STUDIO
OPPOSITE POLICE STATION
KUDLIGI (TALUK)-583135.
23 . MS HARINI P
D/O PERUMAL R AGED 21 YEARS
R/AT HOSTEL SHRIDEVI MEDICAL INSTITUTE OF
MEDICAL SCIENCE AND RESEARCH HOSPITAL
SIRA ROAD, TCB-NH4 ROAD
LINGAPURA, TUMAKURU
KARNATAKA-572 106.
24 . MS MEGHA MARIAM BABU
D/O T BABU 21 YEARS
R/AT PLOT 68 KUTTIYIL TILAK NAGAR
PAROTTUKONAM NALANCHIRA
THIRUVANTHAPURAM KERALA-695015.
25 . MS PRIYA BAPU
D/O BAPU KADGAONKAR
AGED 22 YEARS
R/AT VENGURLA ROAD
SULGA, BELGAUM-591108..
26 . MS D SRI RAMYA
D/O D RAJU
AGED 21 YEARS
R/AT RS NILAYAM
1ST CROSS GREEN HOUSE LAYOUT
DODDA TOGURU BANGALORE-560 100.
39
27 . SRI S P VIKASHSARAN
S/O PALANISHAME A S
AGED 20 YEARS
R/AT SHRI DEVI INSTITUTE OF MEDICAL SCIENCE AND
RESEARCH TECHNOLOGY
SIRA ROAD, LINGAPURA
TUMAKURU-572106.
28 . SRI MONISH RAAJAN
S/O NATARAJAN G
AGED 21 YEARS
R/AT FATHER MULLER MEDICAL COLLEGE
MANGALORE-575 002.
29 . MS SHARON S P
D/O PRABHAKAR M
AGED ABOUT 22 YEARS
R/AT 31 SECOND FLOOR
SHYAM COMPLEX
OPPOSITE TO CAPITANIO SCHOOL
PUM BANGALORE-575007.
30 . SRI MOHAMMAD FARHAN N P
S/O MOIDUPPA N P
AGED 21 YEARS
R/AT NALAKATH PUTHANPURAKKAL (H.O)
KOMBAM, KODAKKAD (P.O)
PALAKKAD
KERELA-678 583.
31 . MS AISHWARYA ARAVIND
D/O K P ADAVINDDAKSHAN
AGED 20 YEARS
R/AT AISHWARYA THATTACHERY NILESHWAR (PO)
KASARGOD DIST
KERALA-671314.
32 . SRI LIKHIT REDDY
S/O J NARASHIMA REDDY
AGED 21 YEARS
R/AT NO.52 KASABANAHALLI SARJAPURA
BANGALORE-560 035.
33 . SRI AMAN RASIQ
S/O T M MUBARAK
AGED 21 YEARS
R/AT NEAR ISS BED COLLEGE POONIYAKURUSSI
PERINTHALMANNA
MALAPPURAM
KERALA - 679 322.
40
34 . SRI KULKARNI ADITYA SUDHAKAR
S/O SUDHAKAR
AGED 21 YEARS
R/AT NAGAR BEED ROAD KADA
ASHTI BEED
MAHARASHTRA - 414 202.
35 . MS NAUSHEEN
D/O NAUSHEEN TAMANNA
AGED 21 YEARS
R/AT HOSTEL AMBEDKAR MEDICAL COLLEGE
SHAMPURA
BANGALORE - 560 045.
36 . SRI PRAMOD V C
S/O CHANDRASHEKAR
AGED 19 YEARS
R/AT POOJA STORES
SRIKANTESHWARA COMPLEX
NARASAPURA
KOLAR - 563133.
37 . SRI NAVEEN N
S/O NARASHIMA
AGED 22 YEARS
R/AT 850, 8TH CROSS, 20TH B MAIN, 8TH BLOCK
KORAMANAGALA
BANGALORE - 560095.
38 . SRI MOHAMMED IBRAHIM SAEED
S/O AHMAD SAEED
AGED 21 YEARS
R/AT HOSTEL AL AMEEN MEDICAL COLLEGE
ATHANI ROAD
VIJAYAPURA - 586 102.
39 . MS. KRUPA PRASAD
D/O PRASAD M
AGED 24 YEARS
R/AT PRAGNAYA NILAYA
DATHATERYA LAYOUT, MARUTHI NAGARA
ARSEKERE
HASSAN - 571 187.
40 . MS. VANDANA C J
D/O
AGED 20 YEARS
R/AT SADGURU NILAYA
41
T G TANK ROAD
CHICKBALLAPUR - 562 101
41 . MS. K GIRIPRIYA
D/O K YEMANNA
AGED 22 YEARS
NEAR MADDIPET SCHOOL
RAICHUR - 584 101
42 . SRI ANAND KUMAR
S/O CHUNNA RAM
AGED 21 YEARS
R/AT HOSTEL OXFORD MEDICAL COLLEGE
ATTEBELLE
BANGALORE - 562107
43 . SRI REHAAN GEORGE JOHN
S/O JEFFY GEORGE JOHN
AGED 21 YEARS
R/AT HOSTEL, EAST POINT MEDICAL COLLEGE
AVALAHALLI
BANGALORE - 560049
44 . SRI JAYANATHA K V
S/O VENKATESH K H
AGED 21 YEARS
R/AT 2783, 4TH CROSS
GANDHI NAGAR
MANDYA - 571 401
45 . SRI P YESHWANTH KUMAR
S/O B PRABHU
AGED 22 YEARS
R/AT HOSTEL, SRIDEVI MEDICAL COLLEGE
TUMKUR - 572 103
46 . MS NANIKALVA LAVANYA SAI KUMAR REDDY
S/O N K K REDDY
AGED 19 YEARS
R/AT EAST POINT MEDICAL COLLEGE, AVALAHALLI
BANGALORE - 560049
47 . MS. SINDHU C J
D/O DR CHANDRASHEKAR JAMBAGI
R/AT 43 CTS NO. 2414/2
NITYANAND NAGAR GODSEWADI
TILAK WADI
BELAGAVI - 590006
42
48 . MS NIKITHA S
D/O SATESH E
AGED 19 YEARS
R./AT PANCHAMUKHI NILAYA
2ND CROSS, JCR EXTENSION
CHITRADURGA - 577 501
49 . SRI DARSHAN D GHIWARI
S/O DUNDAPPA
AGED 20 YEARS
BOWRING AND LADY CURZON
BOYS HOSTEL, SHIVAJINAGAR
BANGALORE - 560001
50 . SRI SUKESH M
S/O K MUNISWAMY
AGED 22 YEARS
R/AT 695, KUMBAR PETE
MALUR KOLAR - 563 130
51 . SRI VINI REDDY R
S/O G V RAGHURAM REDDY
AGED 20 YEARS
R/AT 257, 5TH A CROSS
SHANBHOGA LAYOUT
DODDANEKKUNDI
BANGALORE - 560037
52 . SRI AKHIL M S
S/O SRINIVASA REDDY M
AGED 21 YEARS
R/AT 840/6, A BLOCK,
SARASWATI NAGAR
DAVANAGERE - 577 004
53 . SRI AMRUTHA M
D/O MAHENDRA Y G
AGED 21 YEARS
R/AT HOSTEL, AKASH MEDICAL COLLEGE
PRASANNAHALLI,
DEVANAHALLI
BANGALORE RURAL - 562110
54 . SRI SRIJAN KUMAR
S/O G UDAY KUMAR
AGED 22 YEARS
R/AT D/2, OFFICIER COLONY
BOKARO THERMAL
GOVINDPUR BOKARO
JHARKANDH - 829107
43
55 . MS. LIYI GAMLIN
D/O TOMO GAMLIN
AGED 21 YEARS
R/AT HOSTEL MVJ MEDICAL COLLEGE
BANGALORE - 562114
56 . MS. VAISHAKI H R
D/O RENUKA PRASAD H N
AGED 21 YEARS
R/AT 239/A, 10TH CROSS
C V RAMAN AVENUE
RMV EXTENSION
BANGALORE - 560080
57 . SRI D S SUCHIT
D/O D C SUDHAKAR
AGED 22 YEARS
R/AT 73/74, CKC GARDEN 1ST A MAIN ROAD
LALBAGH ROAD CROSS
BENGALURU - 560027
58 . SRI HRITHVIK V
S/O M S VENKAT REDDY
AGED 22 YEARS
R/AT 1249 KOTE STREET
BEGUR
BANGALORE - 560068
59 . MS. AISHWARYA V
D/O VISHWA PRASAD V
AGED 22 YEARS
R/AT 4, WHITE ORCHID VILLAS
RUSTUMJEE LAYOUT
WHITEFIELD
BANGALORE - 560066
60 . SMT. PREKSHA U JAIN
D/O UDAYAKUMAR JAIN
AGED 19 YEARS
R/O ANANTHARATNA HOUSE
MADAN THAYAR POST
MALADI VILLAGE
BELTHANGADI TALUK
DAKSHINA KANNADA - 574 224
61 . MS. AYESHA ZAIDABI NAVEED
D/O H A MOHAMMED NAVEED
AGED 20 YEARS
44
R/O BAITH/E/AZEEZ
N T ROAD, 2ND CROSS
SHIVAMOGGA - 577 202
62 . SRI SHANKAR GARAI
S/O ASUDEV GARAI
AGED 21 YEARS
R/AT DEVCHA, BIRABHIVM
WEST BENGAL - 731 132
63 . SRI CHANNABASAVARAJ
S/O VITHALRAO
AGED 21 YEARS
R/AT 2 LECTURE COLONY
NEAR VIDYA BHARATI SCHOOL
BIDAR - 585 328
64 . MS. SANIHA
D/O MANJUNATH T P
R/AT HOSTEL AKASH MEDICAL COLLEGE
PRASANNAHALLI MAIN ROAD
NEAR KEMPEGOWDA INTERNATIONAL AIRPORT
DEVANAHALLI
BENGALURU - 562110
65 . SRI KSHAUNISH SHETTY
S/O NAVEEN SHETTY
AGED 21 YEARS
R/AT C-001 PAYAL PALACE APARTMENT NO.64,
4TH CROSS, 7TH MAIN, BASAVESHWARANAGAR
BANGALORE - 560079
66 . MS DEEPASHREE K V
D/O VENKATSH S
AGED 20 YEARS
R/AT 11, 8TH A CROSS
CHOLURUPALYA MAGADI ROAD
BANGALORE - 560 023.
67 . SRI LAM SRICHANDRAHAAS
S/O L SRINIVASA RAO
R/AT HOSTEL AKASH MEDICAL COLLEGE
PRASANNAHALLI MAIN ROAD
NEAR KEMPEGOWDA INTERNATIONAL AIRPORT
DEVANAHALLI, BENGALURU - 562110
68 . SRI SUGA REDDY
S/O H SHARANAPPA
AGED 22 YEARS
45
R/AT WARD NO.5
KOTWAL
RAICHUR - 584 120.
69 . SRI PANKAJ
S/O MUDDANAGOUDA PATIL
AGED 21 YEARS
R/AT ATHANI ROAD
VIJAYAPURA - 586 108.
70 . SRI AJAYIAN P
S/O PURUSHOTHAMAN R
AGED 21 YEARS
R/AT 375/1 KOTTAI NAGAR
ZUZUWADI HOSUR
TAMIL NADU - 635 126
71 . SRI MEIYARASU D
S/O DEVAN P
AGED 21 YEARS
R/AT 346/A KAMARAJAR NAGAR
4TH STREET, ZUZUVADI SIPCOT
HOSUR - 635126.
72 . MS PRUTHVI BHATT H P
S/O PRAKASH BHATT
AGED 21 YEARS
R/AT HOSTEL, OXFORD MEDICA
COLLEGE, ATTEBELLE
BANGALORE - 562107
73 . SRI MOHAMMED SADAQATH
S/O LEYAKATH M
AGED 21 YEARS
R/AT 25, 24TH CROSS
GAYATHRI LAYOUT BASVANAPUTRA MAIN ROAD
K R PURAM
BANGALORE - 560036
74 . MS MEGHANAA B
D/O BABU REDDY
AGED 20 YEARS
R/AT 111, HANUMANTHARAYAPPA STREET, BYRATHI
BANGALORE - 560077
75 . MS. TECHI YALAM
D/O TECHI LAMA
AGED 22 YEARS
46
R/AT HOSTEL MVJ MEDICAL COLLEGE
BANGALORE - 562 114
76 . MS KHODA YARIE
D/O KHODE RAJA
AGED 22 YEARS
R/AT HOSTEL MVJ MEDICAL COLLEGE
BANGALORE - 562114
...PETITIONERS
(BY SRI. PRADEEP PATIL., ADVOCATE)
AND:
RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES
4TH T BLOCK, JAYANAGAR
BENGALURU - 560 041
REP. BY ITS REGISTRAR( EVALUATION).
...RESPONDENT
(BY SRI. D.N.NANJUNDA REDDY., SENIOR COUNSEL FOR
SMT. FARAH FATHIMA, ADVOCATE)
THIS W.P. IS FILED UNDER ARTICLES 226 & 227 OF THE
CONSTITUTION OF INDIA PRAYING TO ISSUE DIRECTION TO
THE RESPONDENT TO SEND THE ANSWER SCRIPTS TO THE
THIRD VALUATOR FOR REVALUATION AND ANNOUNCE THE
RESULTS BY CONSIDERING THE AVERAGE OF BEST OF TWO
MARKS AS AWARDED BY THE THREE EXAMINERS IN VIEW OF
THE JUDGMENTS OF THIS HONBLE COURT IN
W.P.NO.31335/2019 PRODUCED AS ANNEXURE-C, IN
W.P.NO.13626/2021 PRODUCED AS ANNEXURE-G, AND
AFFIRMED IN W.P.NO.9004/2022, PRODUCED AS ANNEXURE-H
AND ETC.
THESE PETITIONS COMING ON FOR PRELIMINARY
HEARING 'B' GROUP THIS DAY, THE COURT MADE THE
FOLLOWING:-
47
ORDER
Heard the learned counsel for petitioners in the respective petitions and Sri.D.N.Nanjunda Reddy, learned Senior counsel for the respondents - RGUHS and perused the material on record.
2. In addition to reiterating the various contentions urged in the petitions and referring to the material on record, learned counsel for the respective petitioners submit that the petitioners in the present batch of writ petitions are all students pursuing Under Graduate MBBS course in various Medical colleges and Institutions which are affiliated to Respondents - RGUHS. It is contended that the petitioners are unsuccessful candidates covered by RS-4 Scheme of RGUHS having taken examinations in May, 2022 and that they are entitled to additional valuations in terms of the RGUHS Ordinance dated 15.06.2012 and the directions issued by the Co- ordinate Bench of this Court in the case of Ms.Sahana Kalasagond & Others vs. RGUHS - W.P.No.13626/2021 & connected matters Dated 07.10.2021, which has been 48 followed by subsequent decisions of this Court in the case of Ms.Pragya vs. RGUHS - W.P.No.9004/2022 Dated 28.04.2022.
In support of their contentions, petitioners have also relied upon several other judgments / order passed by the co-ordinate Benches of this Court.
3. Per contra, learned Senior counsel for RGUHS submits that the petitioners are not entitled to any reliefs as sought for by them in the present petitions and that the same are liable to be dismissed. It is submitted that the Ordinances, Notifications and decisions of this Court in relation to students covered under RS-3 Scheme of RGUHS are not applicable to the facts of the present cases since the petitioners are covered by RS-4 scheme and not RS-3 scheme. It is further submitted that since additional third valuation in terms of the decision of this Court in Sahana Kalasagond's case supra, has already been conducted by RGUHS insofar as the petitioners are concerned, the question of issuing any direction to RGUHS to conduct one more additional valuation does not arise. 49
3.1 It is also submitted that the directions issued by this Court in Sahana Kalasagond's case supra, insofar as it relates to directing re-evaluation to be done in cases where third valuation had already been done would be applicable only to those students in respect of whom third valuation had already been done, pursuant to the RGUHS Ordinance dated 01.02.2021 and not otherwise and in view of the undisputed fact that the third valuation of the petitioners - students had been done in terms of the RGUHS Ordinance dated 15.06.2012 as directed by this Court and not under the Ordinance dated 01.02.2021, which was the subject matter of Sahana Kalasagond's case supra, the petitioners are not entitled to seek additional valuation once more and their claim in this regard is liable to be rejected. It is also submitted that the third valuation of the petitioners in Pragya's case supra, was also done under the Ordinance dated 01.02.2021 and not under the Ordinance dated 15.06.2012 and consequently, even this decision cannot be relied upon by the petitioners. It is therefore submitted that there is no merit in the petitions and the same are liable to be dismissed. 50
4. I have given my anxious consideration to the rival submissions and perused the material on record.
5. As stated supra, the petitioners - students are covered by the RS-4 scheme of RGUHS and not by the RS-3 Scheme and as such, though both sides have produced documents and orders passed by the Co-ordinate Benches of this Court in relation to the students who are covered by RS-3 Scheme and RS-4 Scheme of RGUHS and have relied upon several Ordinances of RGUHS governing multiple valuations as well as Medical Council of India (MCI) Regulations, 1997, for the purpose of the instant cases, suffice it to state that since the petitioners are covered by RS-4 Scheme only and not by RS-3 scheme, the documents and decisions of this Court in relation to RS-3 Scheme are not material or germane for adjudication of the present petitions.
6. The material on record also discloses that on 15.06.2012, the RGUHS had issued an Ordinance governing multiple valuations, which was followed by various subsequent Ordinances including the Ordinance 51 dated 01.02.2021, relating to multiple valuations for undergraduate MBBS students. The said Ordinance dated 01.02.2021 was challenged before this Court which quashed and set aside the said Ordinance and issued several directions vide final order in the case of Sahana Kalasagond's case supra. In this context, it is relevant to state that prior to the said order being passed by this Court, the RGUHS had conducted a third valuation in terms of the said Ordinance dated 01.02.2021. Further, even the earlier Ordinances passed by RGUHS subsequent to 15.06.2012 and prior to 01.02.2021 had been quashed by various judgments of this Court and when the Ordinance dated 01.02.2021 was promulgated by RGUHS, the only Ordinance which remained in force was the said Ordinance dated 15.06.2012 which was superseded by the said Ordinance dated 01.02.2021.The operative portion of the said order dated 07.10.2021 passed by this Court in the aforesaid writ petitions are as under:-
" 26. Consequently, this Court proceeds to pass the following:
ORDER 52 (1) The impugned Ordinance dated 01.02.2021, is quashed and set aside.
Before promulgating the next Ordinance, the respondent-University shall ensure that the matter is placed before its Committee of Academic Council and act according to the advise of the Academic Council.
(2) Consequently, applying the provisions of the Ordinance of 2012, wherever there is difference of 15% or more between the marks awarded by the two evaluators, the same shall be sent for third valuation. In case where third valuation was already done pursuant to the impugned Ordinance, nevertheless, revaluation shall be conducted even in such cases, in terms of the Ordinance of 2012. This shall apply not only to the petitioners, but to all students, similarly situated.
(3) Consequent to the revaluation, if a student becomes eligible to be promoted to the second year course, such student shall be permitted to attend to the second year classes.
(4) Such students shall be provided with make-up classes. However, if such students are found wanting on account 53 of attendance to write the semester examination of the second year, alternative examination shall be conducted for such students after the minimum requirement of attendance is met.
(5) Such students who become eligible for the second year course shall be treated on par with the present second year students.
(6) The revaluation shall be conducted and
results shall be announced as
expeditiously as possible and at any rate within a period of three weeks from the date of receipt of a certified copy of this order.
(7) In case of all other students who are not successful even after the revaluation, they shall be entitled for one more additional opportunity, beyond the four prescribed attempts.
Ordered accordingly.
27. In view of the disposal of these writ petitions, pending Interlocutory applications stand disposed of."
7. As can be seen from the aforesaid order passed by the Co-ordinate Bench of this Court, in addition to other directions, this Court directed; 54
(a) that the Ordinance dated 01.02.2021 was quashed and set aside;
(b) wherever there was difference of 15% or more, between the marks awarded by two evaluators (if third valuation had not been done), the same shall be sent for third valuation by applying the RGUHS Ordinance of 2012.
(c) in cases where third valuation had already been done pursuant to the Ordinance dated 01.02.2021 (which was quashed as stated supra), revaluation had to be done in terms of 2012 Ordinance by directing that the same shall apply not only to the writ petitioners but to all the similarly situated students.
8. The undisputed material on record clearly discloses that when the present petitioners - students took their examinations in May,2022, the Ordinance dated 01.02.2021 which had been quashed by this Court in Sahana Kalasagond's case supra, was no longer in force and since the new Ordinance of RGUHS dated 01.09.2022 55 had not come into force in May, 2022, neither the Ordinance dated 01.02.2021 nor the new Ordinance dated 01.09.2022 were applicable to the petitioners and it was only the Ordinance dated 15.06.2012 which was applicable to the petitioner at the time their exams were conducted in May, 2022. In fact, the valuation of the exams taken by the petitioners - students in May, 2022 was done by RGUHS in terms of 2012 Ordinance, since the earlier Ordinances including the Ordinance dated 01.02.2021 had already been quashed by this Court.
9. It is necessary to reiterate that direction No.2 in Sahana Kalasagond's case supra, comprised of two portions viz., (i) wherever third valuation was not done, the RGUHS would do a third valuation in terms of the 2012 Ordinance; (ii) wherever third valuation had been done in terms of the Ordinance dated 01.02.2021 (which was quashed), a fresh third valuation would be done in terms of the 2012 Ordinance. However, these directions cannot be construed or treated as directions to do a third valuation even in cases where third valuation had already been done 56 under the 2012 Ordinance. In other words, only two situations emerge from the directions issued by this Court in Sahana Kalasagond's case supra, viz., firstly, if third valuation had not been done prior to the aforesaid decision, RGUHS would do a third valuation and secondly, if a third valuation had already been done (not as per the Ordinance dated 01.02.2021), a fresh / new third valuation need not be done by the RGUHS.
10. Under these circumstances, it is only that portion of the direction No.2 issued by this Court in Sahana Kalasagond's case supra, directing third valuation to be done by applying the 2012 Ordinance that would apply to the petitioners in the instant petitions. However, the remaining portion of direction No.2 in Sahana Kalasagond's case supra, directing revaluation even in cases where third valuation had already been done would clearly not be applicable to the petitioners since their valuation had not been done in terms of the Ordinance dated 01.02.2021 but in accordance with the Ordinance dated 15.06.2012. Accordingly, the contention of the 57 petitioners that they would be entitled to an additional valuation in addition to three valuations as directed by this Court in Sahana Kalasagond's case supra, cannot be accepted.
11. As rightly contended by the learned Senior counsel for RGUHS, the directions issued by this Court in Sahana Kalasagond's case supra, insofar as it relates to directing re-evaluation to be done in cases where third valuation had already been done would be applicable only to those students in respect of whom third valuation had already been done, pursuant to the RGUHS Ordinance dated 01.02.2021 and not otherwise and in view of the undisputed fact that the third valuation of the petitioners - students had been done in terms of the RGUHS Ordinance dated 15.06.2012 and not under the Ordinance dated 01.02.2021, which was the subject matter of Sahana Kalasagond's case supra, the petitioners would not be entitled to seek additional valuation once more and their claim in this regard cannot be accepted. 58
12. Insofar as the subsequent judgment of the Co- ordinate Bench of this Court in Pragya's case supra, is concerned, it is necessary to state that after the decision of this Court in Sahana Kalasagond's case supra, Dated 07.10.2021, whereby the Ordinance dated 01.02.2021 was quashed, one more Co-ordinate Bench of this Court in the case of Vishveshwara C. vs. RGUHS -
W.P.No.9619/2022 & connected matters Dated 17.12.2021, took an exactly opposite / contrary view by upholding the said Ordinance dated 01.02.2021 and the evaluation of the petitioners - students in Pragyas' case supra, in respect of the exams taken by them in February, 2022 was in terms of the Ordinance dated 01.02.2021 since the RGUHS merely followed the said decision in Vishveshwara's case supra, by ignoring Sahana Kalasagond's case supra. Under these circumstances, the Co-ordinate Bench of this Court in Pragya's case supra, held that the decision in Vishveshwara's case, was per incuriam in the light of the earlier decision in Sahana Kalasagond's case supra and consequently, granted the benefit of the said directions issued in the same in favour of 59 the petitioners. In other words, the valuation done in respect of the petitioners - students in Pragyas' case supra, in respect of the examinations taken by them in February, 2022, was in terms of the Ordinance dated 01.02.2021 which had already been quashed previously and consequently, the directions issued by this Court in Pragyas' case also cannot be apply to the facts of the instant cases wherein the valuation of the petitioners - students had undisputedly been done under the Ordinance dated 15.06.2012 and not the Ordinance dated 01.02.2021. Under these circumstances, even this contention urged by the petitioners cannot be accepted.
13. It is also relevant to state that the method, requirements and parameters etc., for conducting third valuation in respect of undergraduate MBBS students as per the 2012 Ordinance are different from the 2021 Ordinance which was quashed and on this ground also, so long as the valuation of the present petitioners - students has been done in terms of the 2012 Ordinance, it is not open for the petitioners to seek an additional valuation. 60 Viewed from this angle also, the contention of the petitioners cannot be accepted.
14. The material on record discloses that there is some dispute between the parties in relation to, whether a third valuation in terms of 2012 Ordinance has been conducted by RGUHS. Be that as it may, for the purpose of disposal of the present petitions, suffice it to state that the same deserve to be disposed of directing the respondent - RGUHS to conduct third valuation in respect of the petitioners, if not already conducted as on today as expeditiously as possible in terms of the Ordinance dated 15.06.2012 issued by the RGUHS; needless to state that the new Ordinance dated 01.09.2022 which came into force during the pendency of the present petitions would not be applicable, since the same is not retrospective in operation and would not apply to the petitioners and other students who took their examinations in May, 2022.
15. Though both sides have relied upon the several judgments in support of their contentions, in view of my finding above, recorded in the peculiar / special facts and 61 circumstances of the instant cases, the same are not referred to for the purpose of this order.
16. In view of the aforesaid discussions, I deem it just and proper to dispose of the petitions directing the respondents - RGUHS to conduct third valuation (if not already done) in respect of the petitioners and other similarly situated students who took their examinations in May, 2022 in terms of the RGUHS Ordinance governing multiple valuation dated 15.06.2012 as expeditiously as possible.
Ordered accordingly.
Sd/-
JUDGE Srl.