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Union of India - Section

Section 121 in The Patent Rules, 2003

121. [ Period within which copies of specification, etc., are to be filed [ Substituted by S.O. 1418(E), dated 28.12.2004, for 121 (w.e.f. 1.1.2005).]

.-The period within which copies of specification or corresponding documents to be filed by the applicant under sub-section (1) of section 138 shall be three months from the date of communication by the Controller.