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State of Jharkhand - Section

Section 664 in Bihar Education Code, 1961

664. Age-limits.

- Candidates, other than backward tribes and pupils of the Scheduled Castes must not be over eleven years of age on the date of the examination. In the case of pupils of backward tribes and of the Scheduled Castes the age-limit is twelve.(Government notification no. 2246-E., dated the 3rd November, 1914 and 4001-E, dated the 8th November, 1935.)