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State of Madhya Pradesh - Section

Section 152 in The M.P. Irrigation Rules, 1974

152.

After the election is over the presiding officer shall prepare a proceeding on the spot, mentioning therein the serial number of electors who have voted and serial numbers of those who are absent and any special incident which took place at the election. He shall then seal all papers in presence of panch or Sarpanch of Gram Panchayat, and the sealed covers then be handed over to the Canal Deputy Collector immediately after the election.