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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Madhya Pradesh - Subsection

Section 35(1)(e) in The Mahatma Gandhi Chitrakoot Gramodaya Vishwavidhyalaya Adhiniyam, 1991

(e)to the payment of salaries and allowances of the employees of the University, members of the teaching staff and the establishment employed in the colleges/institutes, the teaching department maintained by the University for and in furtherance of the purposes of this Act and the Statutes, the ordinances and the Regulations made thereunder and to the payment of any provident fund, contributions, gratuity and other benefits to any such officers and employees, members of the teaching staff or the members of such establishments;