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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Chattisgarh - Subsection

Section 22(2)(a) in Chhattisgarh Municipal Revenue (Establishment of Regulatory Commission) Act, 2011

(a)The salary, allowances and other remuneration of Chairperson, Members, Secretary, officers and other employees of the Commission.